High Courts13 Jul 2016Partly Allowed
Rajesh Sahan - Appellant/Accused @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 520 : (2016) 5 GauLR 774
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 334 of 1,245
High Courts13 Jul 2016Dismissed
Monica Borah Dutta Vs Anu Dutta
Gauhati High Court · (2016) 165 AIC 596 : (2016) 5 GauLJ 607 : (2016) 4 GauLT 677
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2016Disposed Off
Tanuja Roy Vs State of Assam
Gauhati High Court · (2016) 5 GauLR 780 : (2016) 4 GauLT 581
Constitution of India, 1950 — Article 21
High Courts13 Jul 2016Dismissed
Rajesh Modi - Appellant/Accused @HASH The State of Assam and another
Gauhati High Court · (2016) 5 GauLJ 431 : (2016) 5 GauLR 490
Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2016Disposed Off
Kamal Kalita Vs (Dr.) Bankim Chandra Kakati
Gauhati High Court · (2017) 1 BC 110 : (2017) 1 DCR 202 : (2016) 3 GauLT 830 : (2017) 1 NIJ 388
High Courts12 Jul 2016Allowed
Laxmi Shankar Prasad Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 586 : (2016) 6 GauLR 403 : (2016) 4 GauLT 541
Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Disposed Off
Subhash Das Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 655 : (2016) 5 GauLR 292
Criminal Procedure Code, 1973 (CrPC) — Section 378, 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts12 Jul 2016Partly Allowed
Hareswar Gogoi - Appellant/Accused @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 560 : (2016) 5 GauLR 497
Penal Code, 1860 (IPC) - Section 302
High Courts11 Jul 2016Dismissed
Md. Anjar Hussain Vs State of Assam
Gauhati High Court · (2016) 165 AIC 713 : (2016) 5 GauLJ 150 : (2016) 6 GauLR 683 : (2016) 4 GauLT 81
Penal Code, 1860 (IPC) - Section 302
High Courts11 Jul 2016Dismissed
Sri Rabin Kumar Baishya Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 375 : (2016) 5 GauLR 456 : (2016) 3 GauLT 872 : (2016) 5 NEJ 154
High Courts11 Jul 2016Disposed Off
Smti Jayanti Bora Vs Kumud Ch. Das
Gauhati High Court · (2016) 4 NEJ 42
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts11 Jul 2016Allowed
Misbahuzzaman Laskar Vs Union of India
Gauhati High Court · (2016) 5 GauLJ 458 : (2016) 4 GauLT 778
Constitution of India, 1950 — Article 14, 226
High Courts11 Jul 2016Dismissed
Lakhi Chetia Vs State of Assam
Gauhati High Court · (2016) 165 AIC 593 : (2016) 5 GauLJ 122 : (2016) 5 GauLR 149
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts11 Jul 2016Dismissed
Mridupaban Das (Minor) Vs Board of Secondary Education
Gauhati High Court · (2016) 5 GauLJ 626 : (2016) 6 GauLR 124 : (2016) 4 GauLT 538
Board of Secondary Education, Assam Regulation for Conduct of Boards Examination — Regulation 48
High Courts10 Jul 2016Dismissed
Husne Mobaraque Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 308 : (2016) 5 GauLR 619 : (2016) 3 GauLT 793
High Courts28 Jun 2016Disposed off
R. Lalduhawma Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 711 : (2017) 1 GauLR 246
Constitution of India, 1950 - Article 226
High Courts28 Jun 2016Allowed
Shri. Lalsanglora Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 284 : (2016) 6 GauLR 47
Constitution of India, 1950 - Article 226
High Courts27 Jun 2016Dismissed
Mawizuali Vs K. Lalthaengi
Gauhati High Court · (2017) 1 ACC 939 : (2017) 1 CivilLJ 496 : (2016) 5 GauLJ 271 : (2016) 6 GauLR 1 : (2016) 4 GauLT 415 : (2017) 1 TAC 544
Motor Vehicles Act, 1988 — Section 147
High Courts24 Jun 2016Dismissed
M/s. Midas Granites - Petitioner @HASH Union of India - Opposite party
Gauhati High Court · (2016) 5 GauLJ 636 : (2016) 5 GauLR 537
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts23 Jun 2016Allowed
C. Lalfakzuala Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 748 : (2017) 1 GauLR 234
Constitution of India, 1950 - Article 226