High Courts19 Jul 2016Allowed
Golap Chandra Kalita Vs Haren Kalita
Gauhati High Court · (2016) 165 AIC 584 : (2016) AIR(Gauhati) 179
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 333 of 1,245
High Courts18 Jul 2016Partly Allowed
Ashok Rajowar And Haren Rajowar Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 11
Penal Code, 1860 (IPC) - Section 300
High Courts18 Jul 2016Partly Allowed
Bipul Bhuyan Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 10
Penal Code, 1860 (IPC) - Section 302
High Courts18 Jul 2016Disposed Off
Himani Das Vs State of Assam
Gauhati High Court · (2016) 4 BC 608 : (2017) 1 DCR 122 : (2016) 5 GauLJ 27 : (2016) 5 GauLR 573 : (2016) 4 GauLT 208 : (2017) 1 NIJ 808
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Jul 2016Disposed Off
Nuruddin Ali Vs Fayez Ali Khan
Gauhati High Court · (2016) 165 AIC 599 : (2016) 5 GauLJ 616 : (2016) 5 GauLR 580
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jul 2016Dismissed
Ganesh Kalita @ Dangarbhai Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 1 : (2016) 6 GauLR 673 : (2016) 4 GauLT 69
Penal Code, 1860 (IPC) - Section 302, 447
High Courts18 Jul 2016Allowed
Mohammad Samir Ali Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 92 : (2016) 4 GauLT 154
Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2016Allowed
Illa Rajbangshi Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 46
Constitution of India, 1950 - Article 226
High Courts15 Jul 2016Dismissed
Anil Gogoi - Appellant/Accused @HASH The State of Assam
Gauhati High Court · (2016) 5 GauLJ 406 : (2016) 5 GauLR 482
Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2016Dismissed
ABU Bakkar Siddique Vs Jamela Khatun
Gauhati High Court · (2016) 4 GauLJ 549 : (2016) 6 GauLR 245 : (2016) 3 GauLT 834
High Courts14 Jul 2016Partly Allowed
Ganesh Nag - Appellant/Accused @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 534 : (2016) 5 GauLR 757
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts14 Jul 2016Allowed
Md. Saleh Ahmed Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 591 : (2016) 5 GauLT 49
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Allowed
Ajoy Munda @ Dabang Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 529 : (2016) 5 GauLR 486 : (2016) 3 GauLT 840
High Courts14 Jul 2016Dismissed
Paresh Mandal Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 445 : (2016) 5 GauLR 493 : (2016) 3 GauLT 843
High Courts14 Jul 2016Allowed
Dhanjit Kalita Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 427 : (2016) 4 GauLT 562
High Courts14 Jul 2016Allowed
Sri Suren Talukdar (II) S/o. Late Lankeswar Talukdar, R/O-House No. 130, Batahghuli, In front of Guwahati Public School, P.S. Satgaon, Guwahati-37 District - Kamrup - Petitioner @HASH The State of Assam, notice through the Secretary to the Government of A
Gauhati High Court · (2016) 6 GauLJ 497 : (2017) 1 GauLR 745 : (2016) 4 GauLT 916 : (2016) 4 NEJ 425
Constitution of India, 1950 - Article 226
High Courts14 Jul 2016Disposed Off
Pradip Kr. Barman Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 635 : (2016) 4 GauLT 546
Constitution of India, 1950 — Article 226
High Courts14 Jul 2016Dismissed
Md. Khalilur Rahman @ Md. Khalilur Rahman Laskar Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 98 : (2017) 1 GauLR 114 : (2016) 4 GauLT 157 : (2016) 4 NEJ 435
Penal Code, 1860 (IPC) - Section 304
High Courts14 Jul 2016Disposed Off
Kanda Majhi Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 388 : (2016) 6 GauLR 617 : (2016) 4 GauLT 185
Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2016Dismissed
Tutukon @ Tutumoni Sarmah - Appellant/Accused @HASH State of Assam and another
Gauhati High Court · (2016) 5 GauLJ 564 : (2016) 5 GauLR 499
Penal Code, 1860 (IPC) - Section 302