High Courts02 Aug 2016Allowed
Sukul Das Vs The State of Assam
Gauhati High Court · (2016) 166 AIC 764
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 331 of 1,245
High Courts02 Aug 2016Allowed
Akbar Hussain Mazumder - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 6 GauLJ 54 : (2016) 4 GauLT 899 : (2016) 5 NEJ 508
Constitution of India, 1950 - Article 226
High Courts01 Aug 2016Partly Allowed
Babul Deb Vs State of Assam
Gauhati High Court · (2016) 166 AIC 639 : (2016) 5 GauLJ 303 : (2016) 4 GauLT 458
Penal Code, 1860 (IPC) — Section 302
High Courts01 Aug 2016Allowed
Dr. Kasim Ali Ahmed Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 14 : (2017) 1 GauLR 77 : (2016) 4 GauLT 397
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 6(1)(a)Constitution of India, 1950 - Article 226
High Courts29 Jul 2016Allowed
Santosh Kumar Toshniwal - Petitioner @HASH Union of India and Others
Gauhati High Court · (2016) 6 GauLJ 309 : (2017) 1 GauLR 130 : (2016) 4 GauLT 914 : (2016) 5 NEJ 516
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 67
High Courts29 Jul 2016Dismissed
Dhano Ram Rabha Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 49 : (2016) 5 GauLR 589 : (2016) 4 GauLT 284 : (2016) 4 NEJ 234
Penal Code, 1860 (IPC) - Section 304B
High Courts29 Jul 2016Dismissed
Krishna Lal Ghosh Vs Rabindra Kr. Ghose
Gauhati High Court · (2016) AIR(Gauhati) 172 : (2017) 1 CivilLJ 516 : (2016) 5 GauLJ 570 : (2016) 6 GauLR 363 : (2016) 4 GauLT 700 : (2016) 4 NEJ 135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18, Order 41 Rule 27, Order 41 Rule 27(b), 30
High Courts29 Jul 2016Dismissed
Sri Monoj Kumar Bora, Son of late Ghana Kanta Bora, Resident of Village: Bihpuria, Ward No.4, PO: Bihpuria, District: Lakhimpur, Assam - Petitioner @HASH The Assam State Electricity Board, duly represented by its Chairman, Bijuli Bhawan, Paltan Bazar, Guw
Gauhati High Court · (2017) 1 CivilLJ 428 : (2016) 6 GauLJ 241 : (2016) 6 GauLR 202 : (2016) 4 GauLT 1112
Electricity Act, 1910 - Section 12(2)
High Courts28 Jul 2016Dismissed
C. Rotluanga Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 508
Mizoram (Land Revenue) Rules, 2013 - Rule 47(4)
High Courts28 Jul 2016Dismissed
Peoples''s Right To Information & Development Implementation Society of Mizoram Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 699
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Dismissed
Sabitri Roy Vs Sri Anil Mandal
Gauhati High Court · (2016) AIRCC 2912 : (2016) 5 GauLJ 717 : (2016) 4 GauLT 707
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 106, 111
High Courts28 Jul 2016Disposed Off
Sri David Brahma Son of Sri Biraj Brahma Resident of Kahilipara Journalist Colony Dakhin Janakpur, Ward No. 59, House No. 2264, Guwahati-19, District-Kamrup (M), Assam - Petitioner @HASH The State of Assam represented by the Commissioner and Secretary to
Gauhati High Court · (2016) 6 GauLJ 80 : (2016) 4 GauLT 858 : (2016) 5 NEJ 286
Constitution of India, 1950 - Article 14, Article 226
High Courts28 Jul 2016Allowed
Union of India, Represented by the General Manager (P), N.F. Railway, Maligaon, Guwahati - Petitioners @HASH Sri Mukul Chandra Bhattacharyya, S/o. Late Jankinath Bhattacharyya, Resident of Brick Field Colony, NF Railway, Quarter No.E/52-B, Rangia Town, Wa
Gauhati High Court · (2016) 5 GauLJ 608 : (2016) 5 GauLR 626
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Allowed
Kamal Chandra Ghose Vs Babul Rakshit
Gauhati High Court · (2016) 165 AIC 604 : (2016) 5 GauLJ 208 : (2016) 6 GauLR 351 : (2016) 4 GauLT 134 : (2017) 1 NEJ 291
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, 6Transfer of Property Act, 1882 - Section 53A
High Courts27 Jul 2016Disposed Off
Yebemo Mozhui, Office Peon, Office of the Sub-Divisional Information Officer, Bhandari, District : Wokha, Nagaland - Appellant @HASH Mr. A. Renbi Mozhui, S/o. Mr. Anithung Mozhui, Resident of Bhandari Village, District : Wokha, Nagaland
Gauhati High Court · (2016) 5 GauLJ 554 : (2016) 5 GauLR 614 : (2016) 4 NEJ 132
High Courts26 Jul 2016Disposed Off
Anjan Bora Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 69 : (2016) 4 GauLT 851 : (2016) LIC 3631
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India, 1950 — Article 311
High Courts26 Jul 2016Dismissed
Sabin Roy Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 195 : (2016) 6 GauLR 802 : (2016) 4 GauLT 60 : (2016) 4 NEJ 430
Penal Code, 1860 (IPC) - Section 302, 326, 341
High Courts25 Jul 2016Dismissed
Madhab Ch. Das Vs Dipak Bhuyan
Gauhati High Court · (2017) AIRCC 678 : (2016) 4 GauLJ 532 : (2016) 4 GauLT 296
Assam Land and Revenue Regulation, 1886 - Rule 26Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 6
High Courts25 Jul 2016Partly Allowed
Babu Garh @ Sarubabu Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 233 : (2016) 4 GauLT 847
Penal Code, 1860 (IPC) — Section 302