High Courts16 Aug 2016Allowed
Intajur Rahman Laskar Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 517 : (2016) 4 GauLT 626
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 329 of 1,245
High Courts16 Aug 2016Disposed Off
Khangendra Nath Das - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 6 GauLJ 22 : (2016) 4 GauLT 852 : (2016) 5 NEJ 284
Bharat Scouts and Guides Rules - Rule 52 (5)
High Courts12 Aug 2016Disposed Off
XXX XXX XXX Vs In Re. The State of Assam
Gauhati High Court · (2016) 6 GauLJ 475 : (2016) 5 GauLT 252
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7A
High Courts12 Aug 2016Dismissed
Lakhiram Garh Vs State of Assam
Gauhati High Court · (2016) CriLJ 4927 : (2016) 5 GauLJ 617 : (2016) 5 GauLR 840 : (2016) 4 GauLT 661 : (2016) 4 NEJ 85
Penal Code, 1860 (IPC) — Section 302
High Courts12 Aug 2016Dismissed
Shri Deben Das S/o Late Bharat Kalita, Proprietor of M/s Ganesh Brick Industries - Petitioner @HASH The State of Assam, Represented by the Commissioner and Secretary, Revenue Department, Government of Assam, Dispur
Gauhati High Court · (2016) 6 GauLJ 126 : (2017) 1 GauLR 563 : (2016) 4 GauLT 1185 : (2017) 1 NEJ 229
Assam Land and Revenue Regulation, 1886 - Rule 18(2)
High Courts12 Aug 2016Dismissed
Janmejoy Boro - Appellant/Accused @HASH State of Assam and another
Gauhati High Court · (2016) 5 GauLJ 497 : (2016) 5 GauLR 833
Penal Code, 1860 (IPC) - Section 302
High Courts12 Aug 2016Dismissed
Manoj Kumar Baishya - Petitioner @HASH State of Assam and Others
Gauhati High Court · (2016) 4 GauLT 896
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
Ms. Monjuli Dev Vs Union of India
Gauhati High Court · (2016) 6 GauLJ 218 : (2016) 6 GauLR 239 : (2016) 5 GauLT 12 : (2016) 5 NEJ 193
High Courts11 Aug 2016Dismissed
M/s. Intaz Ali, Son of Md. Haizan Ali, Resident of Village: Sapkata, PO: Mukalmua, District: Nalbari, Assam - Petitioner @HASH State of Assam, represented by the Commissioner and Secretary to the Government of Assam, Panchayat and Rural Development Depart
Gauhati High Court · (2016) 6 GauLJ 86 : (2016) 4 GauLT 863
Assam Panchayat Act, 1994 - Section 15(1)
High Courts10 Aug 2016Dismissed
Md. Abedur Rahman Vs State of Assam
Gauhati High Court · (2016) CriLJ 5007 : (2017) 2 RCRCriminal 134
Prevention of Corruption Act, 1988 - Section 12, Section 19(3), Section 7
High Courts10 Aug 2016Dismissed
Md. Abedur Rahman S/o Lt. Kutubuddin Ahmed, R/o Puranigudam, Nagaon District, Under Samaguri P.S., Dist. Nagaon, Assam Vs The State of Assam
Gauhati High Court · (2016) CriLJ 5007 : (2017) 2 RCRCriminal 134
Criminal Procedure Code, 1973 (CrPC) - Section 156Prevention of Corruption Act, 1988 - Section 12, Section 7
High Courts09 Aug 2016Dismissed
Bikash Sarkar Vs The State of Assam
Gauhati High Court · (2016) 166 AIC 773 : (2016) 6 GauLJ 14 : (2016) 6 GauLR 85
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2016Dismissed
Sarwan Rabidas Vs The State of Assam
Gauhati High Court · (2016) 166 AIC 767 : (2016) CriLJ 5102
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2016Allowed
Rita Rani Dushad W/o Sri Pujan Dushad R/o Village-Dudhpatil P.O. Haticherra, P.S. Silchar, Dist. Cachar, Assam - Petitioner @HASH The State of Assam, represented by the Commissioner and Secretary, Panchayat and Rural Development, Juripar, Panjabari, Guwah
Gauhati High Court · (2016) 6 GauLJ 33 : (2016) 4 GauLT 905 : (2016) 5 NEJ 206
Assam Panchayat Act, 1994 - Section 15
High Courts09 Aug 2016Dismissed
Dr. Sailendra Bhuyan Vs Dibrugarh University
Gauhati High Court · (2016) 5 GauLJ 672 : (2016) 4 GauLT 756
Constitution of India, 1950 — Article 226
High Courts09 Aug 2016Dismissed
Sri Prabin Kumar Baruah Vs The Assam Co-operative Apex Bank Ltd.
Gauhati High Court · (2016) 3 CLR 477 : (2016) 6 GauLJ 311 : (2016) 6 GauLR 56 : (2017) 1 GauLT 297
High Courts09 Aug 2016Allowed
M/s Assam Oxygen Private Limited Vs Assam Financial Corporation
Gauhati High Court · (2017) AIR(Gauhati) 4 : (2016) 5 GauLJ 385 : (2016) 4 GauLT 790
Constitution of India, 1950 — Article 226
High Courts08 Aug 2016Dismissed
Sri Naresh Borah Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 376
Penal Code, 1860 (IPC) - Section 302
High Courts08 Aug 2016Allowed
Haren Borgohain Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 732 : (2017) 1 GauLR 81 : (2016) 5 GauLT 456
Constitution of India, 1950 - Article 226
High Courts08 Aug 2016Dismissed
Lalit Majhi Vs State of Assam
Gauhati High Court · (2016) 166 AIC 630 : (2016) 5 GauLJ 611 : (2017) 1 GauLR 11 : (2016) 4 GauLT 654
Penal Code, 1860 (IPC) — Section 302, 326