COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 327 of 1,245

High Courts06 Sept 2016Dismissed

Musstt. Naju Begum Choudhury W/o Sri Nurul Hoque Borbhuiya Resident of village Ambikapur, Pt.-I Commonly known as Bhakatpur, Pargana Barakpur, District - Cachar - Appellant/Defendant No. 1 @HASH Md. Chand Mian Choudhury, S/o Akli Mia Choudhury, resident o

Gauhati High Court · (2016) 167 AIC 587 : (2016) 6 GauLJ 564 : (2016) 6 GauLR 835 : (2017) 1 NEJ 193

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 37, Section 38

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High Courts05 Sept 2016Dismissed

Shri Bikram Phukan Vs State of Assam

Gauhati High Court · (2016) AIR(Gauhati) 187 : (2017) 1 NEJ 73

Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 23, Section 3(14)

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High Courts05 Sept 2016Partly Allowed

Rajit Chutia Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 736 : (2016) 4 GauLT 659

Penal Code, 1860 (IPC) — Section 302

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High Courts05 Sept 2016Allowed

Md. Samer Ali S/o Shaheb Ali, R/o village - Patakata Police Station - South Salmara District - Dhubri, Assam - Appellant @HASH State of Assam, represented by the Public Prosecutors

Gauhati High Court · (2016) 167 AIC 580

Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302

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High Courts02 Sept 2016Allowed

Md. Maktar Ali Vs State of Assam

Gauhati High Court · (2016) 167 AIC 575 : (2016) 5 GauLJ 748 : (2016) 4 GauLT 671

Penal Code, 1860 (IPC) — Section 302

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High Courts02 Sept 2016Allowed

Shamsuddin Borbhuiyan Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 585 : (2016) 6 GauLR 787 : (2016) 5 GauLT 7

Constitution of India, 1950 - Article 226

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High Courts02 Sept 2016Allowed

M/s PVR Ltd., 61, Basant Lok, Vasant Vihar, New Delhi-110057 - Petitioner @HASH The State of Assam, Represented by the Commissioner and Secretary to the Govt. of Assam, Department of Finance and Taxation, Dispur, Guwahati-781006

Gauhati High Court · (2016) 6 GauLJ 140 : (2016) 4 GauLT 1168

Assam Amusement and Betting Tax Act, 1939 - Section 8(2)

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High Courts02 Sept 2016Disposed Off

Shri Laltanngaia Vs Shri C. Zairemmawia

Gauhati High Court · (2016) AAC 2402 : (2016) 4 TAC 675

Motor Vehicles Act, 1988 - Section 166

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High Courts01 Sept 2016Allowed

Sahnaz Uddin Laskar Vs State of Assam

Gauhati High Court · (2017) 169 AIC 844 : (2017) 2 GauLR 329

Penal Code, 1860 (IPC) - Section 459

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High Courts01 Sept 2016Allowed

Miss Jyotismita Goswami Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 575 : (2016) 6 GauLR 752 : (2016) 5 GauLT 194

Constitution of India, 1950 - Article 226

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High Courts01 Sept 2016Dismissed

Hanif Ali Sk Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 531 : (2016) 6 GauLR 759 : (2016) 5 GauLT 158

Constitution of India, 1950 - Article 226

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High Courts01 Sept 2016Allowed

Hem Kumar Gogoi - Petitoner @HASH Employees''s State Insurance Corporation and Others

Gauhati High Court · (2016) 6 GauLJ 527 : (2017) 1 GauLR 137 : (2016) 4 GauLT 911 : (2016) 5 NEJ 512

Employees State Insurance Act, 1948 - Section 45A(1), Section 45A(2), Section 45B, Section 45C

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High Courts01 Sept 2016Allowed

Sri. Bipul Modi alias Mudi S/o Sri Balia Mudi, R/o Latajuri Gaon, P.S.- Borpathar Assam - Appellant @HASH State of Assam and another

Gauhati High Court · (2016) 167 AIC 597 : (2017) 2 GauLR 364 : (2017) 2 GauLT 57

Penal Code, 1860 (IPC) - Section 302, Section 34, Section 364, Section 84

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High Courts01 Sept 2016Dismissed

Rohmingthanga S/o Lalhuaia R/o Kawn Veng, Zemabawk - Appellant @HASH State of Mizoram

Gauhati High Court · (2016) 6 GauLJ 173 : (2016) 4 GauLT 1161

Penal Code, 1860 (IPC) - Section 376(2)(f), Section 376(2)(f)

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High Courts31 Aug 2016Dismissed

Joytir Moy Chakma Vs Chakma Autonomous District Council

Gauhati High Court · (2017) 2 GauLR 664 : (2016) 5 GauLT 521

Chakma Autonomous District Council (Village Council), Act, 2003 - Section 3(4), Section 8Constitution of India, 1950 - Article 226

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High Courts31 Aug 2016Dismissed

Nand Lal Gupta - Petitioner @HASH Union of India and Others

Gauhati High Court · (2016) 6 GauLJ 481 : (2016) 4 GauLT 925

Constitution of India, 1950 - Article 226

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High Courts31 Aug 2016Dismissed

Nitul Das Vs State of Assam

Gauhati High Court · (2017) 1 GauLT 194

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High Courts31 Aug 2016Disposed Off

Kishlay Foods (Pvt.) Ltd. Vs Union of India

Gauhati High Court · (2017) 346 ELT 186

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High Courts31 Aug 2016Allowed

Reliance Retail Limited Vs Jorhat Municipal Board

Gauhati High Court · (2017) 1 GauLT 187

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High Courts29 Aug 2016Disposed Off

In re Vs State of Assam

Gauhati High Court · (2016) 5 GauLJ 468 : (2016) 4 GauLT 666 : (2016) 5 NEJ 148

Criminal Procedure Code, 1973 (CrPC) — Section 28

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