High Courts26 Sept 2016Dismissed

Rakib Ali Vs Latib Ali

Gauhati High Court · (2017) AIRCC 795 : (2017) 2 GauLR 335 : (2017) 1 GauLT 345 : (2017) 1 NEJ 90

Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 93, Section 94, Section 95
High Courts19 Sept 2016Allowed

Biren Goyari Vs State of Assam

Gauhati High Court · (2016) 5 GauLT 648

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 302