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Gauhati High Court judgments

24,891 judgments · page 330 of 1,245

High Courts04 Aug 2016Disposed Off

Sonali Bora Saharia Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 666 : (2016) 6 GauLJ 343 : (2017) 1 GauLR 69 : (2016) 5 GauLT 263

Assam College Employees (Provincialisation) Rules, 2010 - Rule 5(7), Rule 7Constitution of India, 1950 - Article 226
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High Courts04 Aug 2016Partly Allowed

Jiban Gogoi Vs State of Assam

Gauhati High Court · (2016) 167 AIC 569 : (2016) 5 GauLJ 330 : (2017) 1 GauLR 537 : (2016) 4 GauLT 453 : (2016) 4 NEJ 101

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 411
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High Courts04 Aug 2016Disposed Off

Nur Uddin Vs The State of Assam

Gauhati High Court · (2016) 166 AIC 626 : (2017) 1 GauLR 382 : (2016) 5 GauLT 553 : (2016) 4 NEJ 92

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 34, 384, 468, 500
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High Courts03 Aug 2016Partly Allowed

Ranjit Das Vs State of Assam

Gauhati High Court · (2016) 166 AIC 637 : (2017) 2 CriCC 498 : (2017) CriLJ 696 : (2016) 5 GauLJ 452 : (2016) 4 GauLT 456

Penal Code, 1860 (IPC) — Section 302
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