High Courts22 Jul 2016Partly Allowed
Dayal Gansu - Appellant @HASH State of Assam and Others
Gauhati High Court · (2016) 5 GauLJ 592 : (2016) 5 GauLR 527
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 332 of 1,245
High Courts22 Jul 2016Dismissed
Nakul Pradhan - Appellant @HASH State of Assam
Gauhati High Court · (2016) 5 GauLJ 568 : (2016) 5 GauLR 503
Penal Code, 1860 (IPC) - Section 302, Section 448
High Courts22 Jul 2016Allowed
Narayan Mazumdar Vs Pabitra Mazumdar
Gauhati High Court · (2017) 1 GauLR 449
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17Constitution of India, 1950 - Article 227
High Courts22 Jul 2016Dismissed
Annette Lalrinsangi Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 511
Constitution of India, 1950 - Article 226Mizoram Legal Service Rules, 2014 - Rule 2, Rule 8(1)
High Courts22 Jul 2016Dismissed
R.K. Bawnga Vs District Collector, Kolasib District
Gauhati High Court · (2017) 1 GauLR 673 : (2016) 5 GauLT 44
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts22 Jul 2016Dismissed
Er. T.S. Angami Vs State of Nagaland
Gauhati High Court · (2016) 5 GauLR 741 : (2016) 4 GauLT 261 : (2016) LIC 3637
Constitution of India, 1950 - Article 226Nagaland Government Servants (Transfer and Posting) Act, 2009 - Section 2
High Courts22 Jul 2016Dismissed
Pratul Patwary Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 85 : (2016) 6 GauLR 676 : (2016) 4 GauLT 175 : (2016) 4 NEJ 193
Constitution of India, 1950 - Article 226
High Courts22 Jul 2016Allowed
Chand Mohammad Ali Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 550 : (2016) 6 GauLR 175 : (2016) 4 GauLT 277 : (2016) 5 NEJ 62
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9Constitution of India, 1950 - Article 226
High Courts22 Jul 2016Disposed Off
Director, Central Bureau of Investigation Vs Tarun Chandra Goswami (A-1)
Gauhati High Court · (2016) 5 GauLJ 104 : (2016) 5 GauLR 548 : (2016) 4 GauLT 114
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts22 Jul 2016Dismissed
Butan Kujur Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 421 : (2016) 4 GauLT 664
Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 2016Dismissed
Dr. Atindra Kumar Adhikari Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 260 : (2016) 6 GauLR 185 : (2016) 4 GauLT 549
High Courts21 Jul 2016Allowed
Smti Hiranya Bhuyan Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 120 : (2016) 6 GauLR 141 : (2017) 1 GauLT 139
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Disposed Off
Satya Prasad Barua Vs Rejaur Rahman
Gauhati High Court · (2016) 165 AIC 580 : (2016) 5 GauLJ 645 : (2016) 5 GauLR 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts20 Jul 2016Partly Allowed
Krishna Das Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 140 : (2017) 1 GauLR 417 : (2016) 4 GauLT 65
Penal Code, 1860 (IPC) - Section 302, 447
High Courts19 Jul 2016Dismissed
Ramani Medhi Vs Assam Gramin Vikash Bank
Gauhati High Court · (2016) 5 GauLJ 448 : (2016) 4 GauLT 775
Constitution of India, 1950 — Article 14, 226
High Courts19 Jul 2016Allowed
Sri Rajesh Jaiswal, S/o Sri Radha Raman Jaiswal, Resident of Thana Back Road, Ward No. 11, New Amolapatty, Golaghat-785621 - Petitioner @HASH The State of Assam, Represented by Commissioner and Secretary, Welfare of Plains Tribe and Backward Classes Depar
Gauhati High Court · (2016) 6 GauLJ 247 : (2016) 4 GauLT 1094 : (2016) 5 NEJ 548
High Courts19 Jul 2016Dismissed
Kulsum Khatun @ Kulsum Bibi Vs Union of India
Gauhati High Court · (2016) 5 GauLJ 580 : (2016) 4 GauLT 471
Foreigners Act, 1946 — Section 9
High Courts19 Jul 2016Disposed Off
Lakhan Hazarika Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 189 : (2016) 6 GauLR 718 : (2016) 4 GauLT 78
Penal Code, 1860 (IPC) - Section 302
High Courts19 Jul 2016Dismissed
Md. Safiqur Rahman Vs Union of India
Gauhati High Court · (2016) 5 GauLJ 676 : (2017) 1 GauLR 440 : (2016) 4 GauLT 475
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Dismissed
Lakhi Mal Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 550 : (2016) 4 GauLT 844
Penal Code, 1860 (IPC) — Section 302