High Courts03 Jun 2016Allowed
Smt. Keneingunuo Clara Vs Z. Lovikali Yepthomi
Gauhati High Court · (2016) 5 GauLJ 180 : (2016) 5 GauLR 83
Constitution of India, 1950 — Article 16, 166(1), 166(2), 24
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 337 of 1,245
High Courts03 Jun 2016Disposed Off
Commissioner of Income Tax Vs Gayatri Devi Sikaria
Gauhati High Court · (2016) 4 GauLJ 387 : (2016) 3 GauLT 824
High Courts02 Jun 2016Dismissed
Khalilur Rahman Vs Akram Ali
Gauhati High Court · (2016) 6 GauLJ 331 : (2016) 6 GauLR 453
Assam State Acquisition of Zamindari Act, 1951 - Section 147Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Jun 2016Dismissed
Secretary, Ramkrishna Mission School, P.O-Vivek Nagar, Aalo, District West Siang, Arunachal Pradesh and another - Appellants @HASH Satyabrata Chakraborty, Resident of Vivek Nagar, PO-Vivek Nagar, Aalo, District West Siang, Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLJ 602 : (2016) 5 GauLR 566
High Courts02 Jun 2016Disposed Off
Nanda Chutia Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 590
High Courts02 Jun 2016Dismissed
Namita Devi Vs Karabi Pathak
Gauhati High Court · (2016) 5 GauLJ 83 : (2016) 5 GauLR 285
High Courts02 Jun 2016Dismissed
Binod Kumar Sharma Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 718 : (2016) 4 GauLT 204
Criminal Procedure Code, 1973 (CrPC) - Section 397Prevention of Food Adulteration Act, 1954 - Section 16, 7
High Courts01 Jun 2016Disposed Off
Nabam Budh Vs Arunachal Pradesh Public Service Commission
Gauhati High Court · (2017) 1 GauLR 681
Constitution of India, 1950 - Article 226
High Courts01 Jun 2016Dismissed
Khagen Chandra Nath Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 424 : (2016) 6 GauLR 426 : (2016) 4 GauLT 128 : (2016) 4 NEJ 185
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482
High Courts31 May 2016Disposed Off
Asiya Khatun Vs Union of India
Gauhati High Court · (2017) 1 GauLT 163
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts31 May 2016Partly Allowed
Bidya Chandra Singha Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 464 : (2016) 6 GauLR 665 : (2016) 3 GauLT 686
High Courts31 May 2016Dismissed
Fowzia Farmin Vs Noor Hashina Begum
Gauhati High Court · (2016) 4 GauLJ 666 : (2016) 4 GauLR 643
High Courts31 May 2016Allowed
Anjali Das Vs Nuron Nissa
Gauhati High Court · (2016) 4 GauLJ 368 : (2016) 3 GauLT 821
High Courts30 May 2016Disposed Off
Manik Chand Patowa Vs Sekhar Roy
Gauhati High Court · (2016) AIRCC 3361 : (2016) 4 GauLJ 582 : (2016) 6 GauLR 774 : (2016) 4 GauLT 383 : (2016) 5 NEJ 166
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11
High Courts26 May 2016Disposed Off
Smt. Hazera Bewa Vs State of Assam
Gauhati High Court · (2016) AIR(Gauhati) 190 : (2016) 5 GauLJ 200 : (2016) 3 GauLT 393 : (2016) 4 NEJ 412
Constitution of India, 1950 - Article 226
High Courts26 May 2016Dismissed
Chakra Ray Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 505 : (2016) 3 GauLT 613
High Courts26 May 2016Disposed Off
Pranab Das Sarkar @ Pranab Kumar Das Vs Khan Bahadur Haji Shamsuddin Khan
Gauhati High Court · (2016) 3 GauLT 562
High Courts26 May 2016Allowed
Dhruba Kumar Dutta Vs Management of Thanai Tea
Gauhati High Court · (2016) 4 GauLJ 360 : (2016) 6 GauLR 574 : (2016) 3 GauLT 696
High Courts26 May 2016Dismissed
Khetradhar Gogoi Vs Chariman-cum-managing Director
Gauhati High Court · (2016) 4 GauLJ 574 : (2016) 4 GauLR 670
High Courts25 May 2016Disposed Off
Kamal Sajati Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 589 : (2016) 4 GauLR 424 : (2016) 3 GauLT 617