High Courts25 Nov 2016Disposed Off

Jahanara Begum Vs State of Assam

Gauhati High Court · (2017) 1 Crimes 691 : (2017) 1 DMC 121 : (2017) 1 GauLR 772 : (2016) 5 NEJ 591 : (2017) 3 RCRCriminal 65

Criminal Procedure Code, 1973 (CrPC) - Section 127