High Courts18 Nov 2016Disposed Off
Vanlalchhuangi Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 731
Civil Procedure Code, 1908 (CPC) - Section 9
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 321 of 1,245
High Courts18 Nov 2016Dismissed
Bilasipara Mahakuma Fishery Co-Operative Society Ltd. (M/s) Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 261
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Allowed
Union of India Vs T. Zirkunga
Gauhati High Court · (2017) 1 GauLT 725
Evidence Act, 1872 - Section 63, Section 64, Section 65
High Courts18 Nov 2016Dismissed
State of Assam Vs Jayanta Kumar Sarma
Gauhati High Court · (2016) 5 GauLT 347
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Debari Orang Vs Sri Jaigu Orang
Gauhati High Court · (2017) 2 GauLR 226
Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Dismissed
Asan Ali SK Vs Union of India
Gauhati High Court · (2017) 2 GauLR 166
Foreigners Act, 1946 - Section 9
High Courts17 Nov 2016Dismissed
Paritosh Chanda Vs Union of India
Gauhati High Court · (2017) 2 GauLR 168
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts17 Nov 2016Disposed Off
Asmul Khatun @ Asmul Begum Vs Union of India
Gauhati High Court · (2017) 2 GauLR 162
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Abdul Noor @ Abdur Noor Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 660 : (2016) 5 GauLT 255
Penal Code, 1860 (IPC) - Section 304B
High Courts17 Nov 2016Dismissed
Md. Fazrat Ali Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 714 : (2016) 5 GauLT 249
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Dismissed
Subhash Chandra Roy Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 273
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts16 Nov 2016Allowed
Abdul Rahman Kaji Vs State Of Assam
Gauhati High Court · (2016) 5 NEJ 302
Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 302
High Courts16 Nov 2016Dismissed
Shri. Manoj Kr. Narzary Vs Shri. Haradhan Das
Gauhati High Court · (2016) 5 NEJ 307
Negotiable Instruments Act, 1881 (NI) - Section 138(b)
High Courts16 Nov 2016Allowed
Jyotish Kalita Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 47
Assam Non-Government Educational Institution (Regulation and Management) Rules, 2007 - Rule 21
High Courts16 Nov 2016Dismissed
Satya Ranjan Chutia Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 79
High Courts11 Nov 2016Dismissed
Sri Ajay Kr. Agarwal Vs Guwahati Municipal Corporation
Gauhati High Court · (2017) 170 AIC 553 : (2016) 6 GauLJ 669 : (2016) 5 GauLT 214 : (2016) 5 NEJ 310
Constitution of India, 1950 - Article 226Gauhati Municipal Act, 1973 - Section 342(2)
High Courts10 Nov 2016Partly Allowed
Md. Kafiluddin Seikh Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 70
Penal Code, 1860 (IPC) - Section 302
High Courts10 Nov 2016Dismissed
Oriental Insurance Co. Ltd. Vs Sajala Begum Barbhuiya
Gauhati High Court · (2017) 1 GauLT 111
Workmens Compensation Act, 1923 - Section 2(m)
High Courts10 Nov 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Mustt. Nurunnessa, wife of Late Abdul Hoque
Gauhati High Court · (2017) 2 ACC 679 : (2017) 169 AIC 836 : (2017) 1 AnWR 164 : (2017) 1 GauLT 734 : (2016) 5 NEJ 572 : (2017) 1 TAC 280
Motor Vehicles Act, 1988 - Section 173
High Courts09 Nov 2016Allowed
Shri Rojen Boro Vs National Investigation Agency
Gauhati High Court · (2016) 5 NEJ 482
Unlawful Activities (Prevention) Act, 1967 - Section 43D(5)