High Courts24 Nov 2016Dismissed

ESI Corp. Vs Satyanarayan Prasad

Gauhati High Court · (2017) 1 GauLT 249

Employees State Insurance Act, 1948 - Section 2(14AA), Section 78Factories Act, 1948 - Section 2(g), Section 2(k)
High Courts22 Nov 2016Dismissed

Jahid Ullah Vs State of Assam

Gauhati High Court · (2016) 5 GauLT 247

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 325
High Courts21 Nov 2016Allowed

Jamaluddin Majumdar @ Budul Mian Vs CBI

Gauhati High Court · (2017) 2 GauLR 1 : (2016) 5 NEJ 264

Criminal Procedure Code, 1973 (CrPC) - Section 432, Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 364A, Section 395, Section 397
High Courts21 Nov 2016Allowed

Md. Amir Uddin Vs State of Assam

Gauhati High Court · (2016) 6 GauLJ 683 : (2016) 5 GauLT 358

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 193, Section 196, Section 199, Section 34, Section 419, Section 420, Section 468