High Courts13 Dec 2016Allowed
Sardar Amarjit Singh Vs Assam Board of Revenue
Gauhati High Court · (2017) 1 GauLT 302
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 26 Rule 13, Order 40 Rule 3, Rule 14
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 318 of 1,245
High Courts13 Dec 2016Dismissed
Sh. Saimawnga Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 439
Penal Code, 1860 (IPC) - Section 376(2)(i)
High Courts13 Dec 2016Disposed Off
Union of India Vs Girish Chandranath
Gauhati High Court · (2016) 5 GauLT 499
High Courts13 Dec 2016Allowed
Dwipen Ch. Deka @ Dwipen Deka Vs State of Assam
Gauhati High Court · (2017) 170 AIC 620 : (2016) 5 GauLT 571
Penal Code, 1860 (IPC) - Section 302, Section 363
High Courts13 Dec 2016Disposed Off
Samsunnessa Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 548 : (2017) 1 NEJ 1
Assam Panchayat Act, 1994 - Section 129
High Courts13 Dec 2016Dismissed
Indrajit Das Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 76
Penal Code, 1860 (IPC) - Section 302
High Courts13 Dec 2016Dismissed
Abdul Khalique Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 517
Assam Panchayat Act, 1994 - Section 15Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Disposed Off
Union of India Vs Pompa Chanda
Gauhati High Court · (2016) 5 GauLT 506 : (2017) 2 NEJ 348
High Courts09 Dec 2016Dismissed
Sh. Lalrochhunga. Vs State of Mizoram
Gauhati High Court · (2017) CriLJ 900
Arms Act, 1959 - Section 25(IB)(a)Evidence Act, 1872 - Section 45Penal Code, 1860 (IPC) - Section 302
High Courts09 Dec 2016Dismissed
Sh. H. Lalthanzuala Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLR 609 : (2017) 2 GauLT 138
High Courts09 Dec 2016Disposed Off
Ashok Kumar Das Vs Union of India
Gauhati High Court · (2017) 1 GauLT 133
High Courts08 Dec 2016Partly Allowed
Md. Saijuddin Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 628
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts07 Dec 2016Allowed
Fakhar Uddin (MD) Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 102 : (2016) 5 GauLT 684
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts06 Dec 2016Disposed Off
Pragati Saikia Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 549
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, Section 33
High Courts06 Dec 2016Partly Allowed
Puna Boruah Vs The State of Assam
Gauhati High Court · (2017) 170 AIC 626
Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts06 Dec 2016Disposed Off
Anita Choudhury (Dr.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 266 : (2016) 5 GauLT 664
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
Smt. Sangrimawii Vs Lai Autonomous District Council
Gauhati High Court · (2017) AIR(Gauhati) 1 : (2017) 1 GauLT 545
Lai Autonomous District (Village Councils) Act, 2010 - Section 10(1), Section 11(1)
High Courts06 Dec 2016Allowed
Legal Heirs of Nagendra Lal Das Vs Legal Heirs of Baby Rani Chanda
Gauhati High Court · (2017) 1 GauLT 759
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts06 Dec 2016Dismissed
Pratibha Pujari Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 107
Assam Secretariat Subordinate Service Rules, 1963 - Rule 10, Rule 20, Rule 7, Rule 8
High Courts02 Dec 2016Disposed Off
National Insurance Co. Ltd. Vs Suwala Dutta Saikia
Gauhati High Court · (2017) 2 GauLR 301 : (2017) 2 GauLT 39 : (2017) 2 TAC 880
Motor Vehicles Act, 1988 - Section 168