High Courts03 Jan 2017Allowed
M/s Jain Brothers Vs Union of India
Gauhati High Court · (2017) 171 AIC 740 : (2017) 2 GauLT 345
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 316 of 1,245
High Courts03 Jan 2017Dismissed
Mongal Soren Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 117
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jan 2017Disposed Off
Sanjit Nayak @ Sanjib Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 139
Penal Code, 1860 (IPC) - Section 302
High Courts03 Jan 2017Disposed Off
Mumina Begum Chowdhury Vs State of Assam
Gauhati High Court · (2017) AIR(Gauhati) 36 : (2017) 2 GauLR 455 : (2017) 1 GauLT 553
Assam Panchayat Act, 1994 - Section 15
High Courts03 Jan 2017Allowed
New India Assurance Company Ltd. Vs Paltu Sah
Gauhati High Court · (2017) 1 GauLT 214
Workmens Compensation Act, 1923 - Section 30, Section 4A
High Courts02 Jan 2017Allowed
Dilwar Alam Khan (Dr.)(MD.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 242
High Courts02 Jan 2017
Sri Bogai Bouri Vs The State of Assam & Anr.
Gauhati High Court · (2017) 01 GAU CK 0042
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts02 Jan 2017
The State of Assam Represented by Secretary to the Government of Assam, Education (Secondary) Department Vs Shri Bimal Kutum, Bechamara High School, & Ors.
Gauhati High Court · (2017) 01 GAU CK 0041
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts02 Jan 2017Dismissed
Chittaranjan Baroi Vs State of Assam
Gauhati High Court · (2017) 171 AIC 734 : (2017) 2 GauLT 96
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364
High Courts02 Jan 2017Disposed Off
Union of India Vs Prabhat Chandra Das
Gauhati High Court · (2017) 1 GauLT 718
Constitution of India, 1950 - Article 226
High Courts02 Jan 2017Allowed
Arifa Sultana Vs State of Assam
Gauhati High Court · (2017) AIR(Gauhati) 46 : (2017) 2 GauLR 811 : (2017) 1 GauLT 502
Assam Panchayat Act, 1994 - Section 15(5)
High Courts02 Jan 2017Dismissed
Bharati Devi Vs The State of Assam
Gauhati High Court · (2017) 2 GauLR 528 : (2017) 2 GauLT 28
Assam Education Service Rules, 1982 - Rule 29, Rule 5, Rule 7, Rule 8
High Courts22 Dec 2016Partly Allowed
Amar Kumar Hazarika Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 147
Penal Code, 1860 (IPC) - Section 302
High Courts22 Dec 2016Dismissed
Narendra Mazumdar Vs Sushil Beri
Gauhati High Court · (2017) AIR(Gauhati) 32 : (2017) 2 GauLR 742 : (2017) 1 GauLT 400 : (2017) 2 NEJ 204
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Article 64, Section 65
High Courts22 Dec 2016Dismissed
Basanta Tanti Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 158
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 363
High Courts22 Dec 2016Allowed
Arjun Koiri Vs Phoolbasia Koiri
Gauhati High Court · (2017) 1 GauLT 217
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 1, Order 8 Rule l, Section 148, Section 151
High Courts22 Dec 2016Dismissed
Jonathone N. Sangma @ Jonathane Sangma @ Jonathone Nengminza Sangma Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 153 : (2016) 5 GauLT 574 : (2017) 2 NEJ 396
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 417, Section 493
High Courts21 Dec 2016Disposed Off
Manique Uddin Laskar Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 543
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Disposed Off
Manik Boro Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 526
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Disposed Off
M/s. Paul City Vs The Union of India
Gauhati High Court · (2017) 2 GauLT 255