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Gauhati High Court judgments

24,891 judgments · page 314 of 1,245

High Courts18 Jan 2017Allowed

Robin Phukan Vs The State of Assam

Gauhati High Court · (2017) 01 GAU CK 0075

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 300, Se
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High Courts18 Jan 2017Dismissed

Badrul Islam Vs State of Assam

Gauhati High Court · (2017) 1 GauLT 706

Assam Right of Children to Free and Compulsory Education Rules, 2011 - Rule 13(5)(II)Constitution of India, 1950 - Article 226
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High Courts17 Jan 2017Dismissed

Pranab Kalita Vs The State of Assam

Gauhati High Court · (2017) 01 GAU CK 0072

Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 302, Section 201,
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High Courts17 Jan 2017Allowed

J.K. Mech Vs Chitralekha Mech

Gauhati High Court · (2017) AIR(Gauhati) 44

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 15, Order 5 Rule 16Limitation Act, 1963 - Section 5
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High Courts11 Jan 2017Dismissed

Manoj Lala Vs Motilal Lala

Gauhati High Court · (2017) 171 AIC 742 : (2017) AIR(Gauhati) 62 : (2017) 1 GauLT 672

Civil Procedure Code, 1908 (CPC) - Section 54, Section 97
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High Courts11 Jan 2017Allowed

Bhagwan Das Damani Vs Sachin Sarkar

Gauhati High Court · (2017) ACD 269 : (2017) 1 BC 732 : (2017) 2 DCR 27 : (2017) 1 NIJ 531

Criminal Procedure Code, 1973 (CrPC) - Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) - Section 138
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