High Courts10 Jan 2017Disposed Off
Mustt. Hazera Khatun Vs Hasmat Ali
Gauhati High Court · (2017) 171 AIC 749 : (2017) 1 GauLT 414
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 57
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 315 of 1,245
High Courts10 Jan 2017Allowed
Sofiur Rahman (MD.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 488
Constitution of India, 1950 - Article 14, Article 226
High Courts10 Jan 2017Allowed
Sri Upendra Nath Misra Vs Union of India
Gauhati High Court · (2017) 2 GauLR 357
Central Civil Services (Classification, Conduct and Appeal) Rules, 1965 - Rule 14Constitution of India, 1950 - Article 226
High Courts10 Jan 2017Allowed
Nur Rahman Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 206
Penal Code, 1860 (IPC) - Section 366, Section 376
High Courts10 Jan 2017Dismissed
The Green View Tea & Industries, Assam Vs State of Assam
Gauhati High Court · (2017) AIR(Gauhati) 41
Assam Fixation on Ceiling of Land Holdings Act, 1956 - Section 7(6)
High Courts09 Jan 2017Disposed Off
Osman Gani Mollah Vs Ishrawati Devi
Gauhati High Court · (2017) 1 GauLT 210
Specific Relief Act, 1963 - Section 5, Section 6
High Courts09 Jan 2017Allowed
Bhuban Saikia Vs State of Assam
Gauhati High Court · (2017) 172 AIC 616 : (2017) CriLJ 2345
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts06 Jan 2017Disposed Off
Pranab Goswami Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 491
Constitution of India, 1950 - Article 226
High Courts06 Jan 2017Dismissed
Lada Munda Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 144
Penal Code, 1860 (IPC) - Section 302
High Courts05 Jan 2017Allowed
Hirolfsberg Rongphar Vs Registrar, Assam University
Gauhati High Court · (2017) 1 GauLT 745
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 81
High Courts05 Jan 2017Allowed
Dr. Navashri Mudoi Vs Ms. Dipali Basumatary Mudoi
Gauhati High Court · (2017) 171 AIC 729
Hindu Marriage Act, 1955 - Section 10
High Courts05 Jan 2017Dismissed
Md. Abul Fazal Vs Md. Kubbas Ali
Gauhati High Court · (2017) 171 AIC 716 : (2017) AIR(Gauhati) 76 : (2017) 2 GauLR 295
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Jan 2017Disposed Off
Sri Dilip Kumar Nath Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 540
Constitution of India, 1950 - Article 226
High Courts05 Jan 2017Dismissed
Indian Tea and Provision Limited Vs Rajib Saikia
Gauhati High Court · (2017) 153 FLR 715 : (2017) LabLR 212
High Courts05 Jan 2017Disposed Off
Paritosh Deb Vs Central Board of Secondary Education
Gauhati High Court · (2017) 2 GauLT 26
Constitution of India, 1950 - Article 226
High Courts05 Jan 2017Disposed Off
Om Prakash TC-68946 RECT/GD Vs Union of India
Gauhati High Court · (2017) 2 GauLT 289
Constitution of India, 1950 - Article 226
High Courts04 Jan 2017
Idrish Ali & others Vs State of Assam
Gauhati High Court · (2017) 01 GAU CK 0067
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 302, Section 147,
High Courts04 Jan 2017Disposed Off
Dhiren Das Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 573
Assam Co-operative Societies Act, 2007 - Section 27Constitution of India, 1950 - Article 226
High Courts04 Jan 2017Allowed
Bishwajit Saha Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 107
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302
High Courts04 Jan 2017Allowed
Jainul Haque Barbhuiya Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 290 : (2017) 2 GauLT 50
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302