High Courts20 Dec 2016Disposed Off
Debashis Esh Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 281
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 317 of 1,245
High Courts20 Dec 2016Dismissed
Mohan Kumar Rai Vs State of Assam
Gauhati High Court · (2017) 2 GauLT 382 : (2017) 2 NEJ 189
Penal Code, 1860 (IPC) - Section 302
High Courts20 Dec 2016Dismissed
Jogen Saikia Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 114
Penal Code, 1860 (IPC) - Section 302
High Courts20 Dec 2016Disposed Off
Safdar Khan Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 763 : (2017) 1 GauLT 365
Arms Act, 1959 - Section 17Constitution of India, 1950 - Article 14
High Courts20 Dec 2016Dismissed
Md. Bahar Uddin Vs Assam Fisheries Development Corporation Ltd.
Gauhati High Court · (2017) 1 GauLT 535
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Dismissed
Watir Ali Vs Hayatun Nessa (Mustt.)
Gauhati High Court · (2017) AIRCC 746 : (2017) 1 GauLT 429 : (2017) 1 NEJ 7
High Courts16 Dec 2016Allowed
Naba Ray Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 150
Penal Code, 1860 (IPC) - Section 302
High Courts16 Dec 2016Dismissed
Saibur Rahman Barbhuiyan Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 180
Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 302, Section 447, Section 84
High Courts16 Dec 2016Dismissed
Maziezokho Nisa Vs T.R. Zeliang
Gauhati High Court · (2017) CriLJ 2312 : (2017) 2 GauLR 778 : (2017) 1 GauLT 329 : (2017) 1 NEJ 52
Criminal Procedure Code, 1973 (CrPC) - Section 468Representation of the People Act, 1951 - Section 125A
High Courts16 Dec 2016Dismissed
Union of India Vs Poly Product (M/S)
Gauhati High Court · (2017) 2 GauLR 772 : (2017) 1 GauLT 219 : (2017) 2 NEJ 407
Limitation Act, 1963 - Section 5
High Courts15 Dec 2016Allowed
Sayyed Alam Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 143
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 6(i)(a)Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Disposed Off
Shri Hemanta Bijoy Chaliha Vs The State of Assam
Gauhati High Court · (2017) 1 GauLT 532 : (2017) 2 NEJ 242
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Allowed
Bidyat Dutta Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 159
Railway Property (Unlawful Possession) Act, 1966 - Section 3(a)
High Courts14 Dec 2016Dismissed
Cruiser Light Vehicle Owner''s Association Vs State of Assam
Gauhati High Court · (2017) 2 GauLT 364
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Allowed
Syed Azimuddin Ahmed Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 674 : (2017) 2 NEJ 163
Penal Code, 1860 (IPC) - Section 302
High Courts14 Dec 2016Dismissed
Kapil Uddin Barbhuiya Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 165
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Sahidur Rahman Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 528
Constitution of India, 1950 - Article 311(2)
High Courts13 Dec 2016Allowed
National Insurance Company Ltd. Vs Bazrul Haque (MD.)
Gauhati High Court · (2017) 1 GauLT 19
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts13 Dec 2016Dismissed
Nagaland Contractors and Suppliers Union Vs State of Nagaland
Gauhati High Court · (2017) 1 GauLT 448
High Courts13 Dec 2016Dismissed
Dal Pathak Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 771
Constitution of India, 1950 - Article 226