COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 220 of 1,245

High Courts03 May 2019Dismissed

Smt. Hawa Khatun Vs State Of Assam And Ors

Gauhati High Court · (2019) 05 GAU CK 0006

Code Of Criminal Procedure, 1973 — Section 397, 401, 482Assam (Control Of Felling And Removal Of trees from Non-forest Land) Rules, 2002 — Rule 2(B), 5Assam Wood Based Industries (Establishment And Regulation) Rules, 2000 — Rule 2(e), 3

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High Courts03 May 2019Allowed

Smti Nirmali Hazarika Vs The Union Of India And Ors

Gauhati High Court · (2019) 05 GAU CK 0005

Evidence Act, 1872 — Section 114Constitution Of India, 1950 — Article 12, 14, 226

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High Courts02 May 2019Disposed Off

Megha Jain Vs Kartik Jain

Gauhati High Court · (2019) 05 GAU CK 0004

Code Of Civil Procedure, 1908 — Section 22, 23, 23(1), 23(2), 24, 25Constitution Of India, 1950 — Article 214

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High Courts02 May 2019Allowed

Haren Borah And 7 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 05 GAU CK 0003

Indian Penal Code, 1860 — Section 143, 147, 149, 232, 323, 324, 325, 436, 448Code Of Criminal Procedure, 1973 — Section 313

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High Courts02 May 2019Dismissed

Kamal Borah And Ors Vs Biren Saikia And Ors

Gauhati High Court · (2019) 05 GAU CK 0002

Code Of Criminal Procedure, 1973 — Section 144, 145Transfer Of Property Act, 1882 — Section 53, 53(A)Assam Land And Revenue Regulations, 1886 — Regulation 9, 160, 160(2), 162(1), 162(2), 162(3), 163, 163(2), 163(2)(a), 163(2)(b), 163(2)(c), 164, 165, 167, 171

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High Courts02 May 2019Disposed Off

Mayong Anchalic Krishak Sommittee And 141 Ors Vs Union Of India And 8 Ors

Gauhati High Court · (2019) 05 GAU CK 0001

Code Of Civil Procedure, 1908 — Section 80, 96Limitation Act, 1963 — Article 44(b)

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High Courts28 Mar 2019

Rejia Khatun And Anr Vs State Of Assam And Anr

Gauhati High Court · (2019) 03 GAU CK 0082

Indian Penal Code, 1860 — Section 34, 302, 304, 307, 324, 326, 341

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High Courts28 Mar 2019Dismissed

Rakesh Agarwal And Anr Vs Ram Avatar Bansal And Anr

Gauhati High Court · (2019) 03 GAU CK 0081

Indian Penal Code, 1860 — Section 174, 357, 384, 392, 406, 417, 420Code Of Criminal Procedure, 1973 — Section 190, 202, 204, 228, 397, 482

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High Courts28 Mar 2019Dismissed

Dilip Prasad Dutta Vs State Of Assam And Anr

Gauhati High Court · (2019) 03 GAU CK 0080

Code Of Criminal Procedure, 1973 — Section 195, 482Indian Penal Code, 1860 — Section 120(B), 205, 396, 419Evidence Act, 1872 — Section 10, 30, 33

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High Courts27 Mar 2019Dismissed

Dala Singha And Ors Vs Ram Kr. Singha And Ors

Gauhati High Court · (2019) 03 GAU CK 0079

Code Of Civil Procedure, 1908 — Section 103

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High Courts27 Mar 2019Dismissed

Maulabi Md Mobarak Hussain @ Ali Vs Moimana Nessa

Gauhati High Court · (2019) 03 GAU CK 0078

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High Courts27 Mar 2019Dismissed

Joydev Barhoi Vs Jiten Sarkar And Anr

Gauhati High Court · (2019) 03 GAU CK 0077

Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 313

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High Courts27 Mar 2019

Rohit Deep Vs State Of Assam And Ors

Gauhati High Court · (2019) 03 GAU CK 0076

Indian Penal Code, 1860 — Section 302

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High Courts27 Mar 2019

Sudhir Tanti Vs State Of Assam And Anr

Gauhati High Court · (2019) 03 GAU CK 0075

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313

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High Courts27 Mar 2019Disposed Off

Syed Mujaffar Hussain Vs Syeda Nahida Montaz

Gauhati High Court · (2019) 03 GAU CK 0074

Code Of Criminal Procedure, 1973 — Section 125, 125(4), 482Family Courts Act, 1984 — Section 10, 19, 19(1), 19(4), 19(5), 20

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High Courts26 Mar 2019Dismissed

Joytish Choudhury And Ors Vs Apurba Kr. Choudhury And Ors

Gauhati High Court · (2019) 03 GAU CK 0073

Transfer Of Property Act, 1882 — Section 54

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High Courts26 Mar 2019Dismissed

Gopesh Deka Vs Phul Kumari Deka

Gauhati High Court · (2019) 03 GAU CK 0072

Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 498A

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High Courts26 Mar 2019Partly Allowed

Sukhlal Majhi And Anr Vs State Of Assam And Ors

Gauhati High Court · (2019) 03 GAU CK 0071

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 25, 26, 27

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High Courts25 Mar 2019Dismissed

Sangamitra Sadhu Vs Union Of India And 3 Ors

Gauhati High Court · (2019) 03 GAU CK 0070

Central Excise Act, 1944 — Section 35GConstitution Of India, 1950 — Article 226(2), 227

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High Courts25 Mar 2019Allowed

Superton Electronics Private Limited Vs State Of Assam And 4 Ors

Gauhati High Court · (2019) 03 GAU CK 0069

Assam Value Added Tax Act, 2003 — Section 75, 75(3), 75(5), 75(12)(B)(II), 106Assam Value Added Tax Rules, 2005 — Rule 41, 41(5), 41(9)

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