High Courts14 May 2019Disposed Off
Asuruddin Sheikh And Ors Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0046
Indian Penal Code, 1860 — Section 141, 144, 146, 147, 149, 302, 304, 323, 447
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 218 of 1,245
High Courts14 May 2019Allowed
Bhaskar Kalita Vs Suresh Shah
Gauhati High Court · (2019) 05 GAU CK 0045
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts14 May 2019Dismissed
Sanju Rabidas Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0044
Code Of Criminal Procedure, 1973 — Section 162Indian Penal Code, 1860 — Section 300, 302
High Courts14 May 2019Disposed Off
Akhtar Mirza Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0043
Code Of Criminal Procedure, 1973 — Section 2, 2(wa), 319, 325, 360, 372, 374, 374(3)(a), 378, 378(1), 378(2), 378(3), 378(5)
High Courts14 May 2019Allowed
Anuradha Gogoi And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0042
Code Of Criminal Procedure, 1973 — Section 144, 397, 401, 482Indian Penal Code, 1860 — Section 27, 34, 120(B), 147, 294, 307, 323, 324, 326, 337, 341, 427, 477, 506, 509Probation Of Offenders Act, 1958 — Section 5
High Courts14 May 2019Dismissed
State Of Assam And 3 Ors Vs Ramawtar Agarwalla
Gauhati High Court · (2019) 05 GAU CK 0041
Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 116(a)
High Courts13 May 2019Disposed Off
Kamolina Basumatary Vs Assam State Electricity Board A.S.E.B. And 4 Ors
Gauhati High Court · (2019) 05 GAU CK 0040
High Courts13 May 2019Disposed Off
Parbati Devi Vs Assam Power Distribution Company Ltd. And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0039
Constitution Of India, 1950 — Article 226
High Courts13 May 2019Disposed Off
Oil & Natural Gas Corporation Limited And Ors Vs Jay Bee Energy Private Limited
Gauhati High Court · (2019) 05 GAU CK 0038
High Courts13 May 2019Disposed Off
Moynal Hoque Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498(A)
High Courts13 May 2019Allowed
Bhaity Mudi @ Miri Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0036
Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 302
High Courts10 May 2019Allowed
Jagadish Chandra Nath Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0035
Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9, 9(2), 9(5)Assam Police Service Rules, 1966 — Rule 4, 4(b)(iii), 13(2)
High Courts10 May 2019Allowed
Md Mujammil Hussain Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0034
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts10 May 2019Disposed Off
Jhullu Kumar Das Vs Indian Railways
Gauhati High Court · (2019) 05 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 397, 401Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts10 May 2019Partly Allowed
Bijay Pan Tanti Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0032
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts10 May 2019Disposed Off
Ramesh Tanti Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0031
Indian Penal Code, 1860 — Section 302, 323, 325Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts10 May 2019Disposed Off
Joy Kanta Sinha Vs State Of Asssam And Anr
Gauhati High Court · (2019) 05 GAU CK 0030
Evidence Act, 1872 — Section 114, 114III(f)General Clauses Act, 1897 — Section 27, 138Negotiable Instruments Act, 1881 — Section 138
High Courts09 May 2019Allowed
Amit Kumar Agarwala Vs Maa Saarda And Company And Anr
Gauhati High Court · (2019) 05 GAU CK 0029
Arbitration And Conciliation Act, 1996 — Section 8, 11, 11(2), 11(5), 11(6), 16(2), 21, 34
High Courts09 May 2019Allowed
Akbar Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 101, 106
High Courts09 May 2019Allowed
Md. Nurul Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 127, 397, 401