High Courts22 May 2019Allowed
Md. Moynul Hoque Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 05 GAU CK 0086
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 216 of 1,245
High Courts22 May 2019Disposed Off
Rajlakshmi Drugs Vs Numaligarh Refinery Limited And 5 Ors
Gauhati High Court · (2019) 05 GAU CK 0085
Constitution Of India, 1950 — Article 12, 32, 226
High Courts21 May 2019Allowed
Ct/Gd Fulan Ahmed Laskar Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0083
Central Reserve Police Force Act, 1949 — Section 11(1)Central Civil Services Conduct Rules, 1964 — Rule 21Central Reserve Police Force Rules, 1955 — Rule 27
High Courts21 May 2019Disposed Off
Management Of M/S. The Lily Hotel Vs State Of Assam And Ors
Gauhati High Court · (2019) 05 GAU CK 0082
Industrial Disputes Act, 1947 — Section 25F
High Courts21 May 2019Allowed
Alimuddin Laskar @ Alimuddin And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0081
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 447Code Of Criminal Procedure, 1973 — Section 161
High Courts21 May 2019Dismissed
Nazar Ali And Anr Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0080
Indian Penal Code, 1860 — Section 395, 397
High Courts21 May 2019Dismissed
Srikanta Roy Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0079
Code Of Criminal Procedure, 1973 — Section (2)(d), 156(3), 169, 178, 173(2), 173(2)(1), 190, 190(1)(a), 190(b), 200, 202, 401Indian Penal Code, 1860 — Section 34, 498A
High Courts21 May 2019Disposed Off
Oriental Insurance Company Ltd Vs Bela Shah And 4 Ors
Gauhati High Court · (2019) 05 GAU CK 0078
High Courts20 May 2019Dismissed
Pranjit Kakati Vs State Of Assam And Ors
Gauhati High Court · (2019) 05 GAU CK 0084
Constitution Of India, 1950 — Article 226
High Courts20 May 2019Dismissed
Indra Hazarika Vs Mahendra Nath And Ors
Gauhati High Court · (2019) 05 GAU CK 0077
Transfer Of Property Act, 1882 — Section 44
High Courts20 May 2019Disposed Off
Syed Najirul Hussain Vs State Of Assam And Ors
Gauhati High Court · (2019) 05 GAU CK 0076
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Rule 14(4)
High Courts20 May 2019Disposed Off
National Insurance Co. Ltd Vs Sikandar Ali And 2 Ors
Gauhati High Court · (2019) 05 GAU CK 0075
Constitution Of India, 1950 — Article 142
High Courts20 May 2019Disposed Off
National Insurance Co. Ltd Vs Md. Afjal Khan And Anr
Gauhati High Court · (2019) 05 GAU CK 0074
Workmen' S Compensation Act, 1923 — Section 4B
High Courts20 May 2019Disposed Off
Gofur Ali Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0073
Indian Penal Code, 1860 — Section 279, 337, 338, 427
High Courts20 May 2019Disposed Off
Milton Gogoi @ Ram Charan Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0072
Indian Penal Code, 1860 — Section 354, 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 6
High Courts20 May 2019Allowed
Joymuddin Seikh And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 406, 420
High Courts20 May 2019Disposed Off
Achawal @ Achal Gour And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0070
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 1(4), 2(13), 9, 9(2), 9(3), 14, 14(2), 14(3), 14(4), 14(5), 15, 15(1), 17, 18, 18(1), 18(3), 19(1), 19(1)(i), 24, 24(1), 24(2)
High Courts17 May 2019Dismissed
Ranjit Sarkar Vs Ganesh Das
Gauhati High Court · (2019) 05 GAU CK 0069
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 43 Rule 1(r), Order 39 Rule 1, Order 39 Rule 2
High Courts17 May 2019Dismissed
Executive Engineer Vs Gopinath Udyog P Ltd. Karimganj And Ors
Gauhati High Court · (2019) 05 GAU CK 0068
Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993 — Section 6(2)Arbitration and Conciliation Act, 1996 — Section 2(e), 31(5), 34, 36Code Of Civil Procedure, 1908 — Section 80
High Courts17 May 2019Allowed
Debu Ganju Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0067
Indian Penal Code, 1860 — Section 302, 323Code Of Criminal Procedure, 1973 — Section 313