High Courts03 Jun 2019Allowed
Kamala Boruah Vs Dhriti Ranjan Roy And 2 Ors
Gauhati High Court · (2019) 06 GAU CK 0004
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 214 of 1,245
High Courts03 Jun 2019Allowed
Gore Newar Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0003
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts03 Jun 2019Partly Allowed
Jahan Karmakar Vs State Of Assam
Gauhati High Court · (2019) 06 GAU CK 0002
Indian Penal Code, 1860 — Section 149, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts03 Jun 2019Disposed Off
Sarala Begum Vs Ratika Begum And 3 Ors
Gauhati High Court · (2019) 06 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 145, 146, 146(1), 482
High Courts31 May 2019Dismissed
Md Dulaluddin Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0122
Indian Penal Code, 1860 — Section 300, 302Evidence Act, 1872 — Section 26Constitution Of India, 1950 — Article 14
High Courts30 May 2019Allowed
New India Assurance Co. Ltd. And Anr Vs Jishu Bhattacharjee
Gauhati High Court · (2019) 05 GAU CK 0121
Evidence Act, 1872 — Section 101, 102Code Of Civil Procedure Rules, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 27, Order 41 Rule 31
High Courts30 May 2019Disposed Off
Pabitra Kr. Nath Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0120
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 15, 27, 51Central Civil Services (Conduct) Rules, 1964 — Rule 21, 21(2)
High Courts30 May 2019Dismissed
Subodh Chandra Saha Vs Punjab National Bank And 2 Ors
Gauhati High Court · (2019) 05 GAU CK 0119
Payment Of Gratuity Act, 1972 — Section 4(5)Constitution Of India, 1950 — Article 226Punjab National Bank Officer Employees (Discipline & Appeal) Regulations, 1997 — Regulation 3(1), 6, 22, 24
High Courts30 May 2019Dismissed
Pallobi Bordaloi Vs State Of Assam And 7 Ors
Gauhati High Court · (2019) 05 GAU CK 0118
Constitution Of India, 1950 — Article 226
High Courts30 May 2019Disposed Off
Jahan Uddin And Anr Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0117
Employees Compensation Act, 1923 — Section 4(4)
High Courts30 May 2019Partly Allowed
Birlan Narzary Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0116
Indian Penal Code, 1860 — Section 302, 309, 325Code Of Criminal Procedure, 1973 — Section 162, 313Evidence Act, 1872 — Section 106
High Courts30 May 2019Allowed
Md Najrul Islam Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0115
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 106
High Courts30 May 2019Disposed Off
Promod Talukdar And 2 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 05 GAU CK 0114
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 325, 341
High Courts30 May 2019Allowed
Bhupendra Kumar Vs Das Dipanjali Chetia
Gauhati High Court · (2019) 05 GAU CK 0113
Code Of Criminal Procedure, 1973 — Section 125
High Courts29 May 2019Dismissed
Santosh Kumar Thakur And 71 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0112
Constitution Of India, 1950 — Article 14, 16, 21, 309
High Courts29 May 2019Disposed Off
Sarita Agarwal And Anr Vs United Bank Of India And 2 Ors
Gauhati High Court · (2019) 05 GAU CK 0111
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17(2)Security Interest (Enforcement) Rules, 2002 — Rule 8(6)Constitution Of India, 1950 — Article 226, 227
High Courts29 May 2019Allowed
Hdfc Bank Limited Vs Chotatingrai Tea Estate Private Limited
Gauhati High Court · (2019) 05 GAU CK 0110
Companies Act, 1956 — Section 433, 433(e), 434, 439Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — section 19Indian Contract Act, 1872 — section 128, 134
High Courts29 May 2019Dismissed
Amitabh Rai Sarma Vs Central Bureau Of Investigation Cbi And Anr
Gauhati High Court · (2019) 05 GAU CK 0109
Indian Penal Code, 1860 — Section 120(B), 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(d)Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 397, 401, 482
High Courts28 May 2019Disposed Off
Mahendra Nath Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0108
Constitution Of India, 1950 — Article 226Assam Services (Pension) Rules, 1969 — Rule 21
High Courts28 May 2019Dismissed
Ravi Brothers Vs Guwahati Municipal Corporation And 5 Ors
Gauhati High Court · (2019) 05 GAU CK 0107