High Courts14 Jun 2019Dismissed
Ganish Mahato Vs Tarachand Soni And Ors
Gauhati High Court · (2019) 06 GAU CK 0044
Hindu Succession Act, 1956 — Section 22
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 212 of 1,245
High Courts14 Jun 2019Dismissed
Rathi Brothers Vs Union Of India
Gauhati High Court · (2019) 06 GAU CK 0043
Code Of Civil Procedure, 1908 — section 114, Order 47 Rule1, Order 8 Rule 3, Order 8 Rule 5, Order 18 Rule 1(1)Railways Act, 1989 — Section 106, 110
High Courts14 Jun 2019Dismissed
State of Assam Vs Okram Prasanta Singha
Gauhati High Court · (2019) 06 GAU CK 0042
Commissions Of Inquiry Act, 1952 — Section 3, 3(1)
High Courts14 Jun 2019Allowed
Assam State Fertilizer And Chemicals Ltd Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0041
Industrial Disputes Act, 1947 — Section 2AEvidence Act, 1872 — Section 58Constitution Of India, 1950 — Article 226
High Courts14 Jun 2019Partly Allowed
Manik Das @ Bimal Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0040
Wild Life (Protection) Act, 1972 — Section 2(16), 2(35), 6, 27, 39, 50, 50(9), 51Electricity Act, 2003 — Section 3, 25, 30Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 67
High Courts14 Jun 2019Dismissed
Narayan Orang And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 06 GAU CK 0039
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Jun 2019Dismissed
State Of Assam And Anr Vs Manoj Konwar And 28 Ors
Gauhati High Court · (2019) 06 GAU CK 0038
Constitution Of India, 1950 — Article 14, 16
High Courts13 Jun 2019Disposed Off
Buchiya Devi Vs Union Of India And Ors
Gauhati High Court · (2019) 06 GAU CK 0037
Railway Services (Pension) Rules, 1993 — Rule 70, 70(1)(b), 70(5), 71, 71(1)(a), 73, 74, 75, 75(19)(b)
High Courts13 Jun 2019Allowed
Madan Chandra Nath Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 06 GAU CK 0036
Central Civil Services (Pension) Rules, 1972 — Rule 38, 49Central Civil Services (Extraordinary Pension) Rules, 1972 — Rule 3A(1)(a), 3A(1)(a)(i)
High Courts13 Jun 2019Allowed
Madhu Das Vs Satyabati Das
Gauhati High Court · (2019) 06 GAU CK 0035
Indian Penal Code, 1860 — Section 417, 493
High Courts12 Jun 2019Allowed
Lena Solo Vs State Of Arunachal Pradesh And Ors
Gauhati High Court · (2019) 06 GAU CK 0034
Indian Penal Code, 1860 — Section 415, 420Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jun 2019Disposed Off
Saraighat Photo Types Pvt. Ltd. Company Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 06 GAU CK 0033
High Courts12 Jun 2019Disposed Off
National Insurance Co. Ltd Vs Sarifa Khatoon And Anr
Gauhati High Court · (2019) 06 GAU CK 0032
Motor Vehicles Act, 1988 — Section 173
High Courts12 Jun 2019Disposed Off
Abdul Kalam Vs Burhan Uddin And 2 Ors
Gauhati High Court · (2019) 06 GAU CK 0031
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts12 Jun 2019Allowed
Debojit Dutta Vs Ranjit Kr. Hazarika And Anr
Gauhati High Court · (2019) 06 GAU CK 0030
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 357(3)
High Courts12 Jun 2019Disposed Off
Babul Ahmed Laskar Vs Samiran Bhattacharjee And Anr
Gauhati High Court · (2019) 06 GAU CK 0029
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jun 2019Disposed Off
Dieselie Issac Solo Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2019) 06 GAU CK 0028
Indian Penal Code, 1860 — Section 415, 420Constitution Of India, 1950 — Article 226
High Courts12 Jun 2019Dismissed/Allowed
Bina Devi Vs Nabajit Das And 5 Ors
Gauhati High Court · (2019) 06 GAU CK 0027
Constitution Of India, 1950 — Article 14, 16
High Courts11 Jun 2019Dismissed
Subash Mazumder And Ors Vs Phoenix Tea And Agricultural Farm P Ltd. And Ors
Gauhati High Court · (2019) 06 GAU CK 0026
Code Of Civil Procedure, 1908 — Section 100
High Courts11 Jun 2019Dismissed
Mahendra Sutradhar And 76 Ors Vs Union Of India And 2 Ors
Gauhati High Court · (2019) 06 GAU CK 0025
Constitution Of India, 1950 — Article 226