COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 211 of 1,245

High Courts24 Jun 2019Disposed Off

Rupamoni Kalita Vs Kaushik Kalita

Gauhati High Court · (2019) 06 GAU CK 0058

Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 307, 326, 420, 427, 489A, 507Protection Of Women from Domestic Violence Act, 2005 — Section 12

High Courts21 Jun 2019Disposed Off

Abdul Halem Choudhury Vs Musstt. Habiba Begum Choudhury

Gauhati High Court · (2019) 06 GAU CK 0057

Code Of Criminal Procedure, 1973 — Section 125

High Courts20 Jun 2019Allowed

Rupak Roy And Anr Vs State Of Assam And Ors

Gauhati High Court · (2019) 06 GAU CK 0076

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 302, 448Code Of Criminal Procedure, 1973 — Section 161

High Courts20 Jun 2019Allowed

Sanjay Kr. Singh Vs State Of Assam And Ors

Gauhati High Court · (2019) 06 GAU CK 0075

Negotiable Instruments Act, 1881 — Section 20, 87, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 313

High Courts20 Jun 2019Allowed

Shree Laxmi Stores Vs Chandanmal Chhajer

Gauhati High Court · (2019) 06 GAU CK 0074

Code Of Civil Procedure, 1908 — Section 115, Order 3 Rule 1, Order 3 Rule 2

High Courts20 Jun 2019Dismissed

Akan Kumar Sarma Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0056

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 138Consumer Protection Act, 1986 — Section 12(1)

High Courts19 Jun 2019Partly Allowed

Management Of North Eastern Regional Agricultural Vs Workmen Represented By The President And Anr

Gauhati High Court · (2019) 06 GAU CK 0077

Constitution Of India, 1950 — Article 14, 16, 141, 226Police Act, 1861 — Section 17North Eastern Regional Agricultural Marketing Corporation Ltd Recruitment 2018 — Rule 1

High Courts19 Jun 2019Disposed Off

New India Assurance Co. Ltd Vs Abharani Handique And 5 Ors.

Gauhati High Court · (2019) 06 GAU CK 0073

Motor Vehicles Act, 1988 — Section 173

High Courts19 Jun 2019Disposed Off

Satrong River Development Committee Rep Vs State Of Assam Rep And Ors

Gauhati High Court · (2019) 06 GAU CK 0072

High Courts18 Jun 2019Dismissed

Tilak Gogoi Vs Suren Gogii @ Surendra Nath And Ors

Gauhati High Court · (2019) 06 GAU CK 0055

High Courts18 Jun 2019Allowed

Md. Muslim Ali Vs On Death Of Fechai Mia His Heir Abdul Jalil And Ors

Gauhati High Court · (2019) 06 GAU CK 0054

Code Of Civil Procedure, 1908 — section 151, Order 41 Rule 27, Order 41 Rule 27(1)

High Courts18 Jun 2019Allowed

Md Selim Manchuri Vs United India Insurance Co. Ltd And Anr

Gauhati High Court · (2019) 06 GAU CK 0053

Motor Vehicles Act, 1988 — Section 163A, 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427

High Courts18 Jun 2019Allowed

On The Death Of Md. Samser Ali His Legal Heirs And Ors Vs Regional Manager, New India Assurance Co. Ltd And 2 Ors

Gauhati High Court · (2019) 06 GAU CK 0052

Motor Vehicles Act, 1988 — Section 166, 173

High Courts18 Jun 2019Allowed

Dipen Kurmi Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0051

Indian Penal Code, 1860 — Section 376, 376(2)(g), 341Code Of Criminal Procedure, 1973 — Section 164

High Courts18 Jun 2019Dismissed

Md. Mujirot Khan Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0050

Indian Penal Code, 1860 — Section 34, 302

High Courts18 Jun 2019Partly Allowed

Dugdugi Kalita Vs State Of Assam

Gauhati High Court · (2019) 06 GAU CK 0049

Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 313

High Courts18 Jun 2019Disposed Off

Binod Das And 6 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 06 GAU CK 0048

Code Of Criminal Procedure, 1973 — Section 162, 173(8), 319, 397, 401, 482Indian Penal Code, 1860 — Section 34, 305, 326, 354(b), 498(A)

High Courts17 Jun 2019Allowed

Umesh Deka Vs State Of Assam

Gauhati High Court · (2019) 06 GAU CK 0047

Indian Penal Code, 1860 — Section 406, 498(A)

High Courts17 Jun 2019Allowed

Ahaton Begum @ Ahaton Nessa And 5 Ors Vs Md Mosharouf Hussain And 5 Ors

Gauhati High Court · (2019) 06 GAU CK 0046

Motor Vehicles Act, 1988 — Section 166, 171, 173Indian Penal Code, 1860 — Section 279, 304A, 338, 427

High Courts17 Jun 2019Dismissed

Gunadhar Gogoi And Anr Vs Dr Dhrubajyoti Baruah And Ors

Gauhati High Court · (2019) 06 GAU CK 0045

Code Of Civil Procedure, 1908 — section 100