High Courts16 Jul 2019Dismissed

Abhiram Bodra Vs State Of Assam

Gauhati High Court · (2019) 07 GAU CK 0011

Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jul 2019Disposed Off

Kh. Sanjeev Kumar Singh Vs O. Mema Devi

Gauhati High Court · (2019) 07 GAU CK 0010

Hindu Minority and Guardianship Act, 1956 — Section 6Code Of Criminal Procedure, 1973 — Section 97, 401, 482Guardians and Wards Act, 1890 — Section 25
High Courts10 Jul 2019Partly Allowed

Ottis Infrastructure Vs State Of Assam And Anr

Gauhati High Court · (2019) 07 GAU CK 0001

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139Indian Contract Act, 1872 — Section 25, 25(3)