High Courts30 Jul 2019Dismissed
Putuli Rabidas Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 07 GAU CK 0057
Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 207 of 1,245
High Courts30 Jul 2019Dismissed
Nizara Ramchiary Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 07 GAU CK 0056
Assam Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies in Services And Posts) Act, 1978 — Section 5Constitution Of India, 1950 — Article 14, 16(1), 16(4), 16(4)(A), 226, 335Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 10(3)
High Courts29 Jul 2019Partly Allowed
Manash Boruah Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0055
Indian Penal Code, 1860 — Section 300, 302, 304, 448Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts29 Jul 2019Disposed Off
Oriental Insurance Company Ltd Vs Gullu Worrang And 2 Ors
Gauhati High Court · (2019) 07 GAU CK 0054
Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Jul 2019Allowed
Ambika Supply And Services Pvt. Ltd. And Anr Vs Kanhaiya Lal Kankani And Anr
Gauhati High Court · (2019) 07 GAU CK 0053
Arbitration And Conciliation Act, 1996 — Section 8, 8(1)Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Constitution Of India, 1950 — Article 10, 10.1, 2.1
High Courts26 Jul 2019Partly Allowed
Mangala Tanti And 3 Ors Vs State Of Assam
Gauhati High Court · (2019) 07 GAU CK 0052
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 323
High Courts25 Jul 2019Allowed
Md. Imrul Islam Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0051
Indian Penal Code, 1860 — Section 294, 506
High Courts25 Jul 2019Dismissed
Biswajit Paul Vs State Of Assam And 6 Ors.
Gauhati High Court · (2019) 07 GAU CK 0050
Code Of Criminal Procedure, 1973 — Section 200, 378Indian Penal Code, 1860 — Section 143, 145, 427, 447, 506
High Courts25 Jul 2019Allowed
Ramesh Kumar Singhi Vs Central Bureau Of Investigation
Gauhati High Court · (2019) 07 GAU CK 0049
Prevention Of Corruption Act, 1988 — Section 5(2), 27Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 120(6), 120A, 120B, 464, 468, 471, 477A
High Courts25 Jul 2019Allowed
Jiten Rabha Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0048
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161
High Courts25 Jul 2019Disposed Off
United India Insurance Co. Ltd. Vs Junmoni Chetry
Gauhati High Court · (2019) 07 GAU CK 0047
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jul 2019Disposed Off
Jayanta Baruah And Anr Vs Jagat Narayan Jadav
Gauhati High Court · (2019) 07 GAU CK 0046
Indian Penal Code, 1860 — Section 34, 500, 501Code Of Criminal Procedure, 1973 — Section 482Press And Registration Of Books Act, 1867 — Section 1(i), 5(1), 7
High Courts24 Jul 2019Allowed
Jamuna Gour And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0045
Indian Penal Code, 1860 — Section 34, 302, 323, 325, 326
High Courts24 Jul 2019Allowed
Mintu Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 07 GAU CK 0044
Indian Penal Code, 1860 — Section 34, 100, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Jul 2019Disposed Off
Mustt Hawa Khatun Vs Abdul Aziz And 3 Ors
Gauhati High Court · (2019) 07 GAU CK 0043
Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Disposed Off
Ratna Verma Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 07 GAU CK 0042
Evidence Act, 1872 — Section 108
High Courts23 Jul 2019Allowed
Assam Fisheries Development Corporation Ltd Vs Bivakar Dutta And 42 Ors
Gauhati High Court · (2019) 07 GAU CK 0041
Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Section 146, Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17
High Courts22 Jul 2019Dismissed
Momin Uddin Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 07 GAU CK 0040
Assam Services (Pension) Rules, 1969 — Rule 82Constitution Of India, 1950 — Article 14, 16, 16(2), 226
High Courts22 Jul 2019Allowed
Md. Safiqul Islam Vs On The Death Of Lakheswar Deka His Legal Heirs And 17 Ors
Gauhati High Court · (2019) 07 GAU CK 0039
Code Of Civil Procedure, 1908 — Order 6 Rule 17Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Jul 2019Dismissed
Nurul Islam Vs State Of Assamand5 Ors.
Gauhati High Court · (2019) 07 GAU CK 0038
Assam Madrassa Education Provincialisation Act, 1995 — Section 2(b), 2(i), 2(o), 2(k), 2(p), 2(q), 3, 3(1), 4, 5, 5(1), 5(2), 5(3), 7, 54Right Of Children To Free And Compulsory Education Act, 2009 — Section 1(5), 2, 2(n)(iii), 2(n)(iv), 3(1), 12(1)(b), 12(1)(c), 23(1)National Commission For Minority Educational Institutions Act, 2004 — Section 10, 10(1)