High Courts09 Aug 2019Dismissed
Rabial Haque Mondal And 4 Ors Vs Mozibar Rahman And Anr
Gauhati High Court · (2019) 08 GAU CK 0031
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 4, Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 205 of 1,245
High Courts09 Aug 2019Disposed Off
Jahura Khatoon Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0030
Evidence Act, 1872 — Section 165Constitution Of India, 1950 — Article 226
High Courts09 Aug 2019Dismissed
Asthami Das Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0029
Citizenship Act, 1955 — Section 6AEvidence Act, 1872 — Section 1, 3, 76, 114Foreigners Act, 1946 — Section 9
High Courts09 Aug 2019Disposed Off
Binapani Mahanta Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0028
High Courts09 Aug 2019Partly Allowed
Priyakshi Rajkhowa And 4 Ors Vs State Of Assam And 16 Ors
Gauhati High Court · (2019) 08 GAU CK 0027
Medical Colleges And Dental Colleges Of Assam, (Regulation Of Admission into 1st year MBBS/BDS Courses) Rules, 2017 — Rule 3(1)(c)
High Courts09 Aug 2019Allowed
Real Time Technology Vs Customs, Excise And Service Tax Appellate Tribunal And Ors
Gauhati High Court · (2019) 08 GAU CK 0026
Central Excise Act, 1944 — Section 35, 35B, 35G, 37(C)Finance Act, 1994 — Section 75, 76, 77, 78
High Courts08 Aug 2019Allowed
Luqman Ansari Vs State Of Assam And 7 Ors
Gauhati High Court · (2019) 08 GAU CK 0025
High Courts08 Aug 2019Disposed Off
Abdul Sattar Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 08 GAU CK 0024
High Courts08 Aug 2019Allowed
Pranjal Kumar Sarma And 3 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 08 GAU CK 0023
Constitution Of India, 1950 — Article 320
High Courts08 Aug 2019Disposed Off
Tulan Ch. Sonowal Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 08 GAU CK 0022
High Courts08 Aug 2019Disposed Off
Kalpana Sarkar Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0021
Constitution Of India, 1950 — Article 14, 226
High Courts08 Aug 2019Allowed
Power Grid Corporation Of India Ltd Vs On The Death Of Abdul Khalique, His Legal Heirs And Anr
Gauhati High Court · (2019) 08 GAU CK 0020
Indian Telegraph Act, 1885 — Section 10, 10(d), 16, 16(3)Electricity Act, 2003 — Section 43, 55Limitation Act, 1963 — Article 137
High Courts08 Aug 2019Dismissed
Jahura Bibi Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 08 GAU CK 0019
Census Act, 1948 — Section 15Evidence Act, 1872 — Section 1, 3Foreigners Act, 1946 — Section 9
High Courts08 Aug 2019Allowed
Rebati Bharali Vs State Of Assam
Gauhati High Court · (2019) 08 GAU CK 0018
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Aug 2019Disposed Off
Jahirul Islam Choudhury Vs State Of Assam And 8 Ors
Gauhati High Court · (2019) 08 GAU CK 0017
High Courts07 Aug 2019Dismissed
Guljan Bibi @ Gule Banu Gule Khatun @ Phule Khatun And 5 Ors Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 08 GAU CK 0016
Foreigners Act, 1946 — Section 9Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Off
Pradip Kalita And 10 Ors Vs State Of Assam And 11 Ors
Gauhati High Court · (2019) 08 GAU CK 0015
High Courts07 Aug 2019Dismissed
Ajit Ranjan Das Vs Indian Oil Corporation Ltd And Ors
Gauhati High Court · (2019) 08 GAU CK 0014
High Courts07 Aug 2019Allowed
Chander Pal @ Chandra Pal Vs Union Of India
Gauhati High Court · (2019) 08 GAU CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 29Code Of Criminal Procedure, 1973 — Section 100(4)Constitution Of India, 1950 — Article 21
High Courts06 Aug 2019Dismissed
Abdul Rahman Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 08 GAU CK 0012
Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 106Constitution Of India, 1950 — Article 226