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Gauhati High Court judgments

24,887 judgments · page 206 of 1,245

High Courts05 Aug 2019Dismissed

Debananda Borah Vs State Of Assam And Ors

Gauhati High Court · (2019) 08 GAU CK 0010

Indian Penal Code, 1860 — Section 406, 420Assam Service (Disciplinary and Appeal) Rules 1964 — Rule 9(2)Assam Civil Services (Conduct) Rules, 1965 — Rule 10(4)
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High Courts01 Aug 2019Partly Allowed

Md. Mirajuddin Ahmed Vs State Of Assam

Gauhati High Court · (2019) 08 GAU CK 0003

Indian Penal Code, 1860 — Section 307, 326Code Of Criminal Procedure, 1973 — Section 313ARMS ACT, 1959 — Section 25(a), 27(1), 27(2)
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High Courts31 Jul 2019Partly Allowed

Solu Gour Vs State Of Assam

Gauhati High Court · (2019) 07 GAU CK 0066

Code Of Criminal Procedure, 1973 — Section 164, 281Evidence Act, 1872 — Section 27Indian Penal Code, 1860 — Section 84, 326
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