High Courts22 Jul 2019Allowed

Kh Gopendra Singh Vs State Represented By Nia

Gauhati High Court · (2019) 07 GAU CK 0037

Indian Penal Code, 1860 — Section 34, 120B, 121, 121A, 302Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 18, 18A, 20, 38(2), 39(2), 43(D)(5), 43(D)(6)Code Of Criminal Procedure, 1973 — Section 173
High Courts18 Jul 2019Disposed Off

Bakul Borah Vs State Of Assam And Anr

Gauhati High Court · (2019) 07 GAU CK 0029

Code Of Criminal Procedure, 1973 — Section 53A, 173(5), 209Indian Penal Code, 1860 — Section 375, 376Evidence Act, 1872 — Section 113A, 113B, 114