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Gauhati High Court judgments

24,887 judgments · page 203 of 1,245

High Courts27 Aug 2019Dismissed

Md Mohiruddin Ali Vs State Of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0068

Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 7, 9, 29, 30(1)Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 377
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High Courts27 Aug 2019Dismissed

Khogen Chetri Vs State Of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0066

Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 5, 6, 7, 9, 29, 30, 33, 35, 36Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts26 Aug 2019Disposed Off

Century Plyboards I Ltd. And Anr Vs Union Of India And Ors

Gauhati High Court · (2019) 08 GAU CK 0062

Customs Tariff Act, 1975 — Section 8A, 8B, 9, 9(5), 9A, 9A(1), 9A(2),9A(3), 9A(4), 9A(5), 9A(6), 9A(i), 9A(1A), 9A(1)(b), 9A(1)(c), 9A(1)(c)(ii), 9B, 9B(1)(a), 9B(1)(b)(i), 9B(1)(b)(ii), 9B(1)(b)(iii), 9B(1)(c)(ii), 9B(2), 9C, 9C(2), 9A(1)(c)(ii)(a), 9A (1)(c)(ii)(b), 35Constitution Of India, 1950 — Article 5(2), 14, 226Customs Tariff (Identification, Assessment And Collection Of Anti-dumping Duty on Dumped Articles And for Determination Of Injury) Rules, 1995 — Rule 1, 2, 2(b), 2(c), 2(d), 3, 4, 5, 5(1), 5(4), 6, 6(2), 6(3), 6(7), 6(8), 6(9), 7, 7(1), 7(2), 7(3), 8, 9, 10, 11, 11(3), 12, 12(2), 14, 14(4), 15, 15(4), 16, 17(4), 18, 19, 20, 23, 23(3), 23(1A), 23(1B)
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High Courts26 Aug 2019Dismissed

Ramesh Tudu Vs State Of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0059

Indian Penal Code, 1860 — Section 302, 323, 447Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 134
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High Courts26 Aug 2019Dismissed

Md Nurul Islam Vs Md Amir Khan

Gauhati High Court · (2019) 08 GAU CK 0058

Negotiable Instruments Act, 1881 — Section 20, 87, 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313
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High Courts22 Aug 2019Disposed Off

Union Of India Vs J P Rateria And Co

Gauhati High Court · (2019) 08 GAU CK 0055

Arbitration Act, 1940 — Section 3, 20, 31, 33, 119Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
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High Courts22 Aug 2019Disposed Off

Arif Khan Vs State Of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0053

Code Of Criminal Procedure, 1973 — Section 161, 202, 482Indian Penal Code, 1860 — Section 120(A), 120(B), 463, 464, 469, 470, 499, 506
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