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Gauhati High Court judgments

24,887 judgments · page 202 of 1,245

High Courts29 Aug 2019Disposed Off

Nazim Uddin Vs State Of Assam And Anr

Gauhati High Court · (2019) 08 GAU CK 0083

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 368, 401, 428, 482Indian Penal Code, 1860 — Section 90, 313, 376, 415, 417
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High Courts29 Aug 2019Allowed

Amrit Kalita Vs Rajani Kanta Kalita And 6 Ors

Gauhati High Court · (2019) 08 GAU CK 0082

Limitation Act, 1963 — Section 5Limitation Act, 1908 — Section 5Code Of Civil Procedure, 1908 — Section 114, Order 9 Rule 13, Order 21 Rule 97, Order 21 Rule 99, Order 41 Rule 3A
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High Courts28 Aug 2019Disposed Off

Ratan Kumar Ghosh And 3 Ors Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 08 GAU CK 0081

All India Council For Technical Education Act, 1987 — Section 3, 10(i), 10(v), 23, 23(1), 26Assam Technical Education Service (Amendment) Rules 2008 — Rule 8, 10(8), 12(3)(ii), 12(4), 14(2)Constitution Of India, 1950 — Article 245, 246, 246(1), 254, 309, 372
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High Courts27 Aug 2019Dismissed

Sarada Kalita And 2 Ors Vs Nishamani Kalita And Anr

Gauhati High Court · (2019) 08 GAU CK 0077

Hindu Adoptions And Maintenance Act, 1956 — Section 19Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 4, Order 8 Rule 1A, Order 39 rule 1, Order 39 rule 2, Order 41 Rule 27, Order 41 Rule 27(1)(b), Order 41 Rule 28Evidence Act, 1872 — Section 106, 114
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