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Gauhati High Court judgments

24,887 judgments · page 201 of 1,245

High Courts05 Sept 2019Disposed Off

Arup Manta And Anr Vs State Of Assam And 4 Ors

Gauhati High Court · (2019) 09 GAU CK 0011

Assam Scheduled Castes And Scheduled Tribes (Reservation Of Vacancy In Services And Posts) Act, 1978 — Section 4, 5(A), 5(A)(iv), 5(A)(v), 5(A)(vi), 5(A)(viii)Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005 — Section4
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High Courts03 Sept 2019Dismissed

Begum Afrooja Perveen Vs State Of Assam And Ors

Gauhati High Court · (2019) 09 GAU CK 0005

Assam Panchayat Act, 1994 — Section 2(11), 2(12), 64, 64(1), 65(2), 65(1)(i), 70, 70(1), 132Assam Panchayat (Constitution) Rules, 1995 — Rule (2), (8), (9), (10), 45, 45(1), 50, 50(1), 50(8), 51Constitution Of India, 1950 — Article 243(c)(5)
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High Courts03 Sept 2019Dismissed

Arunima Bora Vs Pradyunnajit Bora

Gauhati High Court · (2019) 09 GAU CK 0004

Family Courts Act, 1984 — Section 7, 19Hindu Marriage Act, 1955 — Section 9, 13, 13(1)(ia), 13(1)(iii), 25Protection Of Women from Domestic Violence Act, 2005 — Section 9, 12
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High Courts30 Aug 2019Disposed Off

Pranjal Doley Vs State Of Assam

Gauhati High Court · (2019) 08 GAU CK 0096

Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 207, 313Indian Penal Code, 1860 — Section 366, 366(A), 376, 376(1)
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High Courts29 Aug 2019Dismissed

Adity Das And Ors Vs Moloka Das

Gauhati High Court · (2019) 08 GAU CK 0094

Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 27, Order 41 Rule 31Assam Land And Revenue Regulation Act, 1886 — Section 99
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