High Courts09 May 2019Disposed Off
Bharat Kumar Nandi Vs Uttam Mitra And Anr
Gauhati High Court · (2019) 05 GAU CK 0026
Negotiable Instruments Act, 1881 — Section 118, 138, 139
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 219 of 1,245
High Courts09 May 2019Dismissed
Sudip Dhar Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts09 May 2019Dismissed
Mohit Dwivedi Vs Jagajog
Gauhati High Court · (2019) 05 GAU CK 0024
Code Of Criminal Procedure, 1973 — Section 143(3), 200, 202, 202(1), 204, 465, 482Negotiable Instruments Act, 1881 — Section 138, 139, 141Criminal Procedure (Amendment) Act, 2005 — Section 19
High Courts09 May 2019Allowed
Bindu And Anr Vs Indian Institute Of Technology And 6 Ors
Gauhati High Court · (2019) 05 GAU CK 0023
Limitation Act, 1963 — Section 5
High Courts08 May 2019Dismissed
Tanil Dutta Vs Oil India Ltd. And 3 Ors
Gauhati High Court · (2019) 05 GAU CK 0022
Assam Police Act, 2007 — Section (1), (2), 4, 17, 23, 23(1)Police Act, 1861 — Section 2, 2(e), 5, 17, 23(1)General Clauses Act, 1897 — Section 16
High Courts07 May 2019Disposed Off
Archana Purkayastha Vs Union Of India And 7 Rs
Gauhati High Court · (2019) 05 GAU CK 0021
Evidence Act, 1872 — Section 78(6), 81, 115Constitution Of India, 1950 — Article 226
High Courts07 May 2019Allowed
Dwijen Kalita Vs Assam Gramin Vikash Bank And 4 Ors
Gauhati High Court · (2019) 05 GAU CK 0020
Constitution Of India, 1950 — Article 14
High Courts07 May 2019Allowed
State Of Assam Vs Dilip Chakraborty
Gauhati High Court · (2019) 05 GAU CK 0019
Code Of Criminal Procedure, 1973 — Section 378Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 506
High Courts07 May 2019Dismissed
Jyotirmoy Kalita Vs Jonamoni Kalita
Gauhati High Court · (2019) 05 GAU CK 0018
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts07 May 2019Disposed Off
Jugal Thakuria Vs State Of Assam And Ors
Gauhati High Court · (2019) 05 GAU CK 0017
Code Of Criminal Procedure, 1973 — Section 197, 197(1), 197(3), 397, 401Indian Penal Code, 1860 — Section 302
High Courts07 May 2019Dismissed
Mantosh Paul Vs State Of Assam
Gauhati High Court · (2019) 05 GAU CK 0016
Indian Penal Code, 1860 — Section 34, 120(B), 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts07 May 2019Dismissed
Mahesh Deka And 4 Ors Vs State Of Assam And 14 Ors
Gauhati High Court · (2019) 05 GAU CK 0015
Constitution Of India, 1950 — Article 226
High Courts06 May 2019Disposed Off
Binoy Bothra Alias Binoy Kumar Bothra Vs Jitendra Singh And Anr
Gauhati High Court · (2019) 05 GAU CK 0014
Negotiable Instruments Act, 1881 — Section 20, 87, 118, 138, 139Income tax Act, 1961— Section 14, 44AAEvidence Act, 1872 — Section 114
High Courts06 May 2019Allowed
Sujit Mura Vs Rajen Munda
Gauhati High Court · (2019) 05 GAU CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161
High Courts06 May 2019Partly Allowed
Rudra Bahadur Sonar Vs State Of Assam And Another
Gauhati High Court · (2019) 05 GAU CK 0012
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts04 May 2019Disposed Off
On The Death Of Smt.Smt. Magni Devi Jain Her Legal Heirs Binod Kumar Jain And Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 05 GAU CK 0011
Registration Act,1908 — Section 86Code Of Criminal Procedure, 1973 — Section 173(8)Constitution Of India, 1950 — Article 20, 21, 32, 226
High Courts04 May 2019Dismissed
Gagan Deal Trade Private Limited Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 05 GAU CK 0010
Contract Act, 1872 — Section 56Constitution Of India, 1950 — Article 12, 14, 226
High Courts04 May 2019Dismissed
Amarjyoti Baruah Vs State Cbi
Gauhati High Court · (2019) 05 GAU CK 0009
Prevention Of Corruption Act, 1988 — Section 7, 7(13)(2), 13(1)(d), 13 (1) (d) (i), 13 (1) (d) (ii), 19, 20Code Of Criminal Procedure, 1973 — Section 313
High Courts04 May 2019Allowed
Sher Ali And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 05 GAU CK 0008
Indian Penal Code,1860 — Section 148, 149, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 161
High Courts03 May 2019Disposed Off
Amzad Hossain Prodhani Vs Municipal Board And Anr
Gauhati High Court · (2019) 05 GAU CK 0007
Assam Municipal Act, 1956 — Section 10Code Of Civil Procedure, 1908 — Section 35A, 91, 92, 95, 104, 104(h)Code Of Civil Procedure, 1908 — Rule Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32 (2), Order 21 Rule 32(I), Order 39 Rule 1, Order 39 Rule 2(A), Order 43 Rule 1, Order 41 Rule 1(r), Order 43 Rule 1(r)