High Courts19 Mar 2019Dismissed

Ghanshyam Sarda Vs State Of Assam And Anr

Gauhati High Court · (2019) 03 GAU CK 0087

Indian Penal Code, 1860 — Section 120B, 379, 406, 420, 460, 464, 467, 468, 471, 498ACompanies Act, 2013 — Section 439, 439(2), 447, 448, 560(6)Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(2), 168, 169, 170, 178, 195, 212(6), 482
High Courts15 Mar 2019Allowed

Atfur Rahman Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 03 GAU CK 0083

Police Act, 1861 — Section 7Code Of Criminal Procedure, 1973 — Section 167(2)Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6, 6(1), 6(1)(c), 6(2), 6(5), 10(6)
High Courts15 Mar 2019Dismissed

Moni Das @ Monindra Das Vs State Of Assam

Gauhati High Court · (2019) 03 GAU CK 0058

Indian Penal Code, 1860 — Section 299, 300, 302Code Of Criminal Procedure, 1973 — Section 161, 162, 209, 311, 313Evidence Act, 1872 — Section 145
High Courts15 Mar 2019Dismissed

Mohesh Munda And 2 Ors Vs State Of Assam

Gauhati High Court · (2019) 03 GAU CK 0057

Indian Penal Code, 1860 — Section 34, 201, 300, 302, 323, 325, 448Code Of Criminal Procedure, 1973 — Section 209, 313, 315, 315(1)(a), 315(1)(b), 428Evidence Act, 1872 — Section 45