High Courts14 Mar 2019Allowed
Tamij Uddin Laskar Vs Majibun Nessa And Ors
Gauhati High Court · (2019) 03 GAU CK 0055
Transfer Of Property Act, 1882 — Section 54
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 222 of 1,245
High Courts14 Mar 2019Dismissed
Jamaluddin Vs Sanowar Hussain And 19 Ors
Gauhati High Court · (2019) 03 GAU CK 0054
Code Of Civil Procedure, 1908 — Section 103
High Courts14 Mar 2019
Udhay Bhanu @ Udhay Khatun Vs Union Of India And Ors
Gauhati High Court · (2019) 03 GAU CK 0053
High Courts14 Mar 2019Allowed
Bakkar Ali Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 03 GAU CK 0052
High Courts14 Mar 2019Disposed Off
Jaiful Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0051
High Courts14 Mar 2019Disposed Off
Mojibur Rahman Vs State Of Assam And Ors
Gauhati High Court · (2019) 03 GAU CK 0050
High Courts14 Mar 2019Allowed
Oriental Insurnce Co. Ltd Vs Dilip Rabha And 2 Ors
Gauhati High Court · (2019) 03 GAU CK 0049
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts14 Mar 2019Allowed
Karuna Kalita Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0048
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 147, 323, 325, 447
High Courts13 Mar 2019Partly Allowed
Rahimuddin Hussain Vs Chola M/S General Insurance Co. Ltd And 2 Ors
Gauhati High Court · (2019) 03 GAU CK 0047
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338, 427Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
High Courts13 Mar 2019Disposed Off
Dwijendralal Suklabaidya Vs Sabita Rani Suklabaidya
Gauhati High Court · (2019) 03 GAU CK 0046
Code Of Criminal Procedure, 1973 — Section 127, 397, 401
High Courts13 Mar 2019Dismissed
Moinul Hoque Barbhuiya Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 03 GAU CK 0045
High Courts12 Mar 2019
Dipali Das And Ors Vs Shafali Sur And Ors
Gauhati High Court · (2019) 03 GAU CK 0044
Evidence Act, 1872 — Section 90Specific Relief Act, 1963 — Section 31Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24
High Courts12 Mar 2019Dismissed
Legal Heirs Of Late Indra Mohan Das, Sri Kumudi Bala Das And 4 Ors Vs Dhruba Ch. Das And Anr
Gauhati High Court · (2019) 03 GAU CK 0043
Code Of Civil Procedure, 1908 — Section 30, 96, 100Evidence Act, 1872 — Section 91, 114Settlement Rules framed Under Assam Land And Revenue Regulation, 1886 — Rule 29(A), 80, 81, 81(2), 82, 82A, 82B, 82C
High Courts12 Mar 2019Dismissed
Chabir Roy Burman And 4 Ors Vs Sahnaj Akhtar
Gauhati High Court · (2019) 03 GAU CK 0042
High Courts12 Mar 2019
Musstt Rabia Begum @ Khatun Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 03 GAU CK 0041
Evidence Act, 1872 — Section 76, 77
High Courts12 Mar 2019Allowed
Oil And Natural Gas Corporation Ltd Vs M/S North Eastern Engineers
Gauhati High Court · (2019) 03 GAU CK 0040
Arbitration And Conciliation Act, 1996 — Section 31, 31(1), 31(2), 34
High Courts12 Mar 2019Dismissed
National Insurance Co. Ltd Vs Shidul Islam @ Shahidul Islam And Anr
Gauhati High Court · (2019) 03 GAU CK 0039
Motor Vehicle Act, 1988 — Section 2(5), 2(6), 2(40), 147, 147(1), 147(1)(b), 147(1)(b)(i), 147(1)(b)(ii)Evidence Act, 1872 — Section 114Employee’s Compensation Act, 1923 — Section 2(dd), 2(dd)(ii)(c)
High Courts12 Mar 2019Allowed
Raju Das Vs State Of Assam And Anr
Gauhati High Court · (2019) 03 GAU CK 0038
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 341, 376, 506
High Courts12 Mar 2019Dismissed
Hussain Ali Vs Rahima Begum
Gauhati High Court · (2019) 03 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 125, 401, 482
High Courts12 Mar 2019Dismissed
Markash Jajara Vs State Of Assam And Ors
Gauhati High Court · (2019) 03 GAU CK 0036
Indian Penal Code, 1860 — Section 34, 302, 364Evidence Act, 1872 — Section 106, 114Code Of Criminal Procedure, 1973 — Section 313