High Courts07 Mar 2019
Jyotika Kalita Vs Pankaj Kalita
Gauhati High Court · (2019) 03 GAU CK 0015
Hindu Marriage Act, 1955 — Section 13(1)(ia), 25Indian Penal Code, 1860 — Section 497, 498(A)Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 224 of 1,245
High Courts07 Mar 2019
National Insurance Co Ltd Vs Rekha Moni Sharma And Ors
Gauhati High Court · (2019) 03 GAU CK 0014
Motor Vehicles Act, 1988 — Section 15, 166, 170(b), 173Indian Penal Code, 1860 — Section 279, 304A, 338Evidence Act, 1872 — Section 114
High Courts07 Mar 2019
Ajit Shill Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0013
Indian Penal Code, 1860 — Section 304B, 306Evidence Act, 1872 — Section 113BCode Of Criminal Procedure, 1973 — Section 164, 313
High Courts06 Mar 2019Allowed
Md. Reyaj Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0012
High Courts06 Mar 2019
Inamul Haque Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 03 GAU CK 0011
Assam Value Added Tax, 2003 — Section 21(1)Constitution Of India, 1950 — Article 14, 16
High Courts06 Mar 2019
Abdus Salam Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0010
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)
High Courts06 Mar 2019Allowed
Rahela Bibi Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 03 GAU CK 0009
High Courts06 Mar 2019
Khanindra Kalita Vs State Of Assam And 8 Ors
Gauhati High Court · (2019) 03 GAU CK 0008
Constitution Of India, 1950 — Article 226
High Courts06 Mar 2019
Ravi Brothers Vs Guwahati Municipal Corpn. And 5 Ors
Gauhati High Court · (2019) 03 GAU CK 0007
Constitution Of India, 1950 — Article 226
High Courts06 Mar 2019
Union Of India And 4 Ors Vs Tarun Chandra Boro
Gauhati High Court · (2019) 03 GAU CK 0006
Railway Servants’ (Discipline And Appeal) Rules, 1968 — Rule 11
High Courts05 Mar 2019
Abdul Barek And 2 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 03 GAU CK 0005
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)
High Courts05 Mar 2019
Samsuddin Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 03 GAU CK 0004
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2019
Akbar Hussain Laskar And Anr Vs State Of Assam
Gauhati High Court · (2019) 03 GAU CK 0003
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts05 Mar 2019
Moinul Hoque Laskar Vs State Of Assam And Ors
Gauhati High Court · (2019) 03 GAU CK 0002
Indian Penal Code, 1860 — Section 302, 323, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Mar 2019Disposed Off
Hira Bora And 2 Ors Vs Abdul Latif And Anr
Gauhati High Court · (2019) 03 GAU CK 0001
Specific Relief Act, 1963 — Section 34, 35Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(a), Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98
High Courts28 Feb 2019Dismissed
M/S Numaligarh Refinery Ltd Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 02 GAU CK 0102
Assam Entry Tax Act, 2001 — Section 2(f), 3Orissa Entry Tax Act, 1949 — Section 2 (J), 3Kerala Act, 1993 — Section 2(d)
High Courts28 Feb 2019Partly Allowed
Sabi Mura And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 02 GAU CK 0101
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302
High Courts28 Feb 2019Allowed
Binita Baruah Phukan And Anr Vs Ajit Borah And 2 Ors
Gauhati High Court · (2019) 02 GAU CK 0100
Motor Vehicles Act, 1988 — Section 166, 168, 173Indian Penal Code, 1860 — Section 279, 388, 304A
High Courts28 Feb 2019Dismissed
M/S. New India Assurance Co. Ltd Vs Rina Mech And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0099
Motor Vehicles Act, 1988 — Section 110AA, 143, 167, 173Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1939 — Section 110B
High Courts28 Feb 2019Allowed
Sangser Ali @ Sangser Bhuyan Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0098