High Courts11 Feb 2020Disposed Off
Debabrata Banerjee And Anr Vs State Of Assam 4 Ors
Gauhati High Court · (2020) 02 GAU CK 0015
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 187 of 1,245
High Courts11 Feb 2020Allowed
Oriental Insurance Company Ltd Vs Oriental Insurance Company Ltd
Gauhati High Court · (2020) 02 GAU CK 0014
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Feb 2020Allowed
Taizuddin Ahmed And 2 Ors Vs State Of Assam
Gauhati High Court · (2020) 02 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 313, 323, 498(A), 448, 506
High Courts10 Feb 2020Allowed
Assam Electricity Grid Corporation Ltd Vs On Death Of Rebati Prasad Sarma His Legal Heirs Are And 6 Ors
Gauhati High Court · (2020) 02 GAU CK 0012
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts10 Feb 2020Partly Allowed
Gosai Basumatary Vs State Of Assam
Gauhati High Court · (2020) 02 GAU CK 0011
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts06 Feb 2020Disposed Off
State Of Assam And 2 Ors Vs Kakumoni Borah And 6 Ors
Gauhati High Court · (2020) 02 GAU CK 0007
Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005 — Section 4Assam Women (Reservation Of Vacancies In Services And Posts) Rules, 2005 — Rule 3
High Courts06 Feb 2020Dismissed
Md Mufty Ashadullah Vs Suresh Kr Dhanuka And Ors
Gauhati High Court · (2020) 02 GAU CK 0006
Motor Vehicles Act, 1988 — Section 173
High Courts05 Feb 2020Dismissed
Dwipen Bawri Vs State Of Assam And Anr
Gauhati High Court · (2020) 02 GAU CK 0010
Indian Penal Code, 1860 — Section 302, 326Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts05 Feb 2020Allowed
United India Insurasnce Company Ltd Vs Md.Nur Mohamed And 2 Ors
Gauhati High Court · (2020) 02 GAU CK 0005
Motor Vehicles Act, 1988 — Section 2(30), 147, 163A, 166
High Courts04 Feb 2020Allowed
Md Ekabbar Ali Vs State Of Assam And Anr
Gauhati High Court · (2020) 02 GAU CK 0009
Indian Penal Code, 1860 — Section 302, 341Code Of Criminal Procedure, 1973 — Section 161
High Courts03 Feb 2020Dismissed
Lata Ram Swargiary Vs State Of Assam And Anr
Gauhati High Court · (2020) 02 GAU CK 0004
Indian Penal Code, 1860 — Section 302, 304(II)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts03 Feb 2020Dismissed
A.K.Adhyapok Vs State Of Assam And 3 Ors
Gauhati High Court · (2020) 02 GAU CK 0003
Constitution Of India, 1950 — Article 226, 226(1), 309, 311Assam Service (Discipline And Appeal) Rules, 1964 — Rule 7, 7(vii), 9, 9(9), 9(10), 12, 13, 25, 26, 27
High Courts03 Feb 2020Allowed
National Insurance Company Limited Vs Puspa Devi And 2 Ors
Gauhati High Court · (2020) 02 GAU CK 0002
Motor Vehicles Act, 1988 — Section 3, 140, 166, 173, 181
High Courts03 Feb 2020Allowed
Achyut Mahili Vs State Of Assam
Gauhati High Court · (2020) 02 GAU CK 0001
Indian Penal Code, 1860 — Section 84, 302Evidence Act, 1872 — Section 105Code Of Criminal Procedure, 1973 — Section 313, 335
High Courts31 Jan 2020Partly Allowed
Dhiren Bhumij Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0031
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts31 Jan 2020Disposed Off
Jogeswar Teli @ Sahu Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0030
Indian Penal Code, 1860 — Section 302, 304Evidence Act, 1872 — Section 106
High Courts31 Jan 2020Partly Allowed
Chutka Kahar Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0029
Indian Penal Code, 1860 — Section 34, 114, 302, 304, 307, 323, 325, 354, 448Code Of Criminal Procedure, 1973 — Section 161, 164, 357(A)
High Courts30 Jan 2020Disposed Off
Md. Mostafa Jaman Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0028
Indian Penal Code, 1860 — Section 359, 366, 366(A)Code Of Criminal Procedure, 1973 — Section 164
High Courts30 Jan 2020Dismissed
Dhiraj Boro Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 167, 173, 439, 489(B), 489(C)
High Courts30 Jan 2020Partly Allowed
Paritosh Saikia Vs State Of Assam `
Gauhati High Court · (2020) 01 GAU CK 0026
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 209, 313