COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 186 of 1,245

High Courts02 Mar 2020Dismissed

Dipak Kumar Muktiar Vs State Of Assam And 3 Ors

Gauhati High Court · (2020) 03 GAU CK 0002

Police Act, 1861 — Section 7Indian Penal Code, 1860 — Section 120(A), 121(A), 380, 409, 411Constitution Of India, 1950 — Article 311

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High Courts02 Mar 2020Allowed

Union Of India Vs Balwinder Singh

Gauhati High Court · (2020) 03 GAU CK 0001

Code Of Criminal Procedure, 1973 — Section 451, 452, 454Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(II)(c)

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High Courts28 Feb 2020Dismissed

Subansiri Lowr H.E. Project Constract Basis Workers Union And 2 Ors Vs National Hydroelectric Powr Corporation Ltd. And 18 Ors

Gauhati High Court · (2020) 02 GAU CK 0033

Industrial Disputes Act, 1947 — Section 11, 12, 12(3)Contract Labour (Regulation And Abolition) Act, 1970 — Section 7, 9, 10, 10(1), 10(i), 16, 17, 18, 19, 20, 21Constitution Of India, 1950 — Article 14, 16

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High Courts27 Feb 2020Dismissed

Hanif Ali Laskar Vs Divisional Forest Officer, Hailakandi And 6 Ors

Gauhati High Court · (2020) 02 GAU CK 0032

Code Of Criminal Procedure, 1973 — Section 94, 115Assam Forest Regulation (Amendment) Act, 1995 — Section 40, 45(3), 49(4), 49(A), 49(B), 49(C)Code Of Civil Procedure, 1908 — Section 9, 47

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High Courts27 Feb 2020Disposed Off

Irla No. 7066 Rajeev Ranjan Kumar Singh Vs Union Of India And 6 Ors

Gauhati High Court · (2020) 02 GAU CK 0031

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High Courts27 Feb 2020Allowed

Idrish Ali Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 02 GAU CK 0030

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High Courts27 Feb 2020Dismissed

Aseb Audit And Accounts Serevice Association Vs Assam Electricity Grid Corporation Ltd And 2 Ors

Gauhati High Court · (2020) 02 GAU CK 0029

Assam Power Distribution Company Limited Finance And Accounts Service Rules, 2012 — Rule 7

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High Courts27 Feb 2020Allowed

Iringmara Tea Estate Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 02 GAU CK 0028

Industrial Disputes Act, 1947 — Section 7(A)

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High Courts27 Feb 2020Dismissed

Pankaj Prakash Deka Vs State Of Assam And 3 Ors

Gauhati High Court · (2020) 02 GAU CK 0027

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High Courts27 Feb 2020Allowed

All Assam Inland Water Transport Worker's Union Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 02 GAU CK 0026

Government Of India Act, 1935 — Section 3, 8, 49(2)Constitution Of India, 1950 — Article 19, 19(1)(g), 21, 32, 154, 162

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High Courts27 Feb 2020Allowed

Jania Anchalik Sr. Madrassa And Ors Vs State Of Assam And 7 Ors

Gauhati High Court · (2020) 02 GAU CK 0025

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High Courts27 Feb 2020Partly Allowed

Abdul Kader Alom @ Tinku Vs State Of Assam

Gauhati High Court · (2020) 02 GAU CK 0024

Indian Penal Code, 1860 — Section 34, 366(A), 376Code Of Criminal Procedure, 1973 — Section 164, 313

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High Courts27 Feb 2020Allowed

Gopal Saha And 8 Ors Vs State Of Assam And Anr

Gauhati High Court · (2020) 02 GAU CK 0023

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 311, 313

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High Courts27 Feb 2020Dismissed

Sujit Manki Vs State Of Assam And Anr

Gauhati High Court · (2020) 02 GAU CK 0022

Indian Penal Code, 1860 — Section 35, 302, 323, 354Code Of Criminal Procedure, 1973 — Section 161, 313, 357(A)

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High Courts27 Feb 2020Allowed

Sanatan Satnami Vs State Of Assam And Anr

Gauhati High Court · (2020) 02 GAU CK 0021

Indian Penal Code, 1860 — Section 201, 301, 302, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts27 Feb 2020Dismissed

Amulya Kumar Goswami Vs Indian Institute Of Bank Management And 4 Ors

Gauhati High Court · (2020) 02 GAU CK 0020

Indian Penal Code, 1860 — Section 354, 406, 420Indian Institute Of Bank Management Staff Service Rules 1985 — Rule 31(1), 31(a), 31(k)(i), 38Constitution Of India, 1950 — Article 12, 14, 16, 21, 226, 311(2)

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High Courts14 Feb 2020Disposed Off