High Courts30 Jan 2020Allowed
Nandalal Garh Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0025
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 209, 313, 357(A)
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 188 of 1,245
High Courts28 Jan 2020Disposed Off
New India Assurance Company Ltd Vs Jagdish Prasad Sing 3 Ors
Gauhati High Court · (2020) 01 GAU CK 0024
Evidence Act, 1872 — Section 65(B)
High Courts28 Jan 2020Disposed Off
Amulya Kumar Nath Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0023
Indian Penal Code, 1860 — Section 376, 415, 417
High Courts28 Jan 2020Allowed
Mrigen Deka Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0022
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 102, 106
High Courts28 Jan 2020Allowed
Kamal Arjya Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304(B), 498(A)
High Courts24 Jan 2020Disposed Off
Babu Ram Goala And Ors Vs Samir Kanti Bhowal And Ors
Gauhati High Court · (2020) 01 GAU CK 0019
Code Of Civil Procedure, 1908 — Section 2(2), 11, 96, 100, 104, 144, Order 9 Rule 13, Order 22 Rule 9, Order 22 Rule 9(1), Order 22 Rule 9(2), Order 22 Rule 11, Order 43 Rule 1, Order 43 Rule 1(k)Limitation Act, 1963 — Section 5
High Courts23 Jan 2020Allowed
Jalal Uddin Vs Union Of India And 7 Ors
Gauhati High Court · (2020) 01 GAU CK 0018
Constitution Of India, 1950 — Article 226
High Courts23 Jan 2020Dismissed
Diganta Kalita Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 01 GAU CK 0017
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Disposed Off
Dal Pathak Vs State Of Assam And Ors
Gauhati High Court · (2020) 01 GAU CK 0016
Constitution Of India, 1950 — Article 226
High Courts22 Jan 2020Dismissed
Damburu Baishya Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0015
Indian Penal Code, 1860 — Section 302, 304, 326, 341Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts21 Jan 2020Dismissed
Amina Khatun @ Amena Khatun Vs Union Of India And 2 Ors
Gauhati High Court · (2020) 01 GAU CK 0014
Foreigners Act, 1946 — Section 2(a)Constitution Of India, 1950 — Article 226
High Courts21 Jan 2020Allowed
Jitlal Mahato And Anr Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0013
Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 25, 27
High Courts21 Jan 2020Allowed
Md Sah Alom @ Md Sah Alom Ali Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0012
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 391
High Courts21 Jan 2020Allowed
Bandana Nath Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 102, 106
High Courts20 Jan 2020Dismissed
Diluwara Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 01 GAU CK 0020
Constitution Of India, 1950 — Article 226Assam Land And Revenue Regulation, 1886 — Regulation 41(2)
High Courts20 Jan 2020Dismissed
Shaha Ali @ Saha Ali Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 01 GAU CK 0010
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Partly Allowed
Amulya Das And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0009
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304, 323, 325Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts20 Jan 2020Allowed
Jiarul Haque Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0008
Indian Penal Code, 1860 — Section 120(B), 149, 201, 302, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2020Allowed
Md. Islam Ali Vs Dipu Sarma And 5 Ors
Gauhati High Court · (2020) 01 GAU CK 0007
Code Of Civil Procedure, 1908 — Order 41 Rule-27, Order 41 Rule27(b)
High Courts09 Jan 2020Dismissed
Hindustan Petroleum Corporation Ltd. And Anr Vs On The Death Of Ram Sarup Das His Legal Heirs And Ors
Gauhati High Court · (2020) 01 GAU CK 0006
Land Acquisition Act, 1894 — Section 4(1), 6(1), 18, 23(2), 23(1)A, 28