High Courts08 Jan 2020Disposed Off

Salim Ahmed Vs State Of Assam And Anr

Gauhati High Court · (2020) 01 GAU CK 0001

Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482Indian Penal Code, 1860 — Section 120B, 405, 406, 417, 420, 423, 441, 464, 465
High Courts19 Dec 2019Disposed Off/Allowed

Tunu Urang Vs State Of Assam

Gauhati High Court · (2019) 12 GAU CK 0042

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 106