COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 191 of 1,245

High Courts06 Dec 2019Allowed

Shibu Ram Ray And 2 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0016

Indian Penal Code, 1860 — Section 34, 294, 302, 323, 352Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 357A

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High Courts06 Dec 2019Allowed

Bijuli Barman And Anr Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0015

Indian Penal Code, 1860 — Section 34, 302, 307, 357A, 493, 497Code Of Criminal Procedure, 1973 — Section 125, 161, 162(2)Evidence Act, 1872 — Section 32

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High Courts06 Dec 2019Allowed

Gobinda Saha And 3 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0014

Indian Penal Code, 1860 — Section 34, 302, 341Code Of Criminal Procedure, 1973 — Section 161

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High Courts05 Dec 2019Allowed

Suresh Chander Parashar Vs Union Of India And 3 Ors

Gauhati High Court · (2019) 12 GAU CK 0013

Prevention Of Corruption Act, 1988 — Section 7, 13Constitution Of India, 1950 — Article 14, 16, 226

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High Courts05 Dec 2019Allowed

Sombaru Narzary Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0011

Indian Penal Code, 1860 — Section 143, 201, 302

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High Courts04 Dec 2019Partly Allowed

Chotolal Tanti And 3 Ors Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0010

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357A

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High Courts04 Dec 2019Allowed

Md. Sahidul Islam And Anr Vs State Of Assam And Anr

Gauhati High Court · (2019) 12 GAU CK 0009

Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 161, 162(1), 164

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High Courts03 Dec 2019Dismissed

State Of Assam Vs Atin Gogoi @ Tarun Gogoi And 3 Ors

Gauhati High Court · (2019) 12 GAU CK 0012

Indian Penal Code, 1860 — Section 34, 201, 302, 366Code Of Criminal Procedure, 1973 — Section 164

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High Courts03 Dec 2019Dismissed

On The Death Of Khalilor Rahman Vs On The Death Of Makib Ahmed His Legal Heirs Musstt. Salma Begum Wife And Ors

Gauhati High Court · (2019) 12 GAU CK 0008

Code Of Criminal Procedure, 1973 — Section 100Limitation Act, 1963 — Article 59, 60

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High Courts03 Dec 2019Dismissed

Manoj Kumar Shahani Vs State Of Assam And 5 Ors

Gauhati High Court · (2019) 12 GAU CK 0007

Assam Fishery Rules, 1953 — Section 8(d), 12, 13, 13(a), 13(b), 13(c), 13(d)

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High Courts03 Dec 2019Allowed

On The Death Of Anowara Khatun Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 12 GAU CK 0006

Assam Land And Revenue Regulation 1886 — Rule 18(2)

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High Courts02 Dec 2019Disposed Off

Abhijit Paul And Anr Vs State Of Assam And Ors

Gauhati High Court · (2019) 12 GAU CK 0005

Environment (Protection) Act, 1986 — Section 3(1), 3(2), 3(3)Assam Minor Mineral Concession Rules, 2013 — Rule 39, 48Environment (Protection) Rules, 1986 — Rule 5(3)

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High Courts02 Dec 2019Allowed