High Courts21 Nov 2019Disposed Off
State Of Assam Vs Dr. Utpal Chandra Bhuyan And Ors
Gauhati High Court · (2019) 11 GAU CK 0053
Indian Penal Code, 1860 — Section 304(A)Code Of Criminal Procedure, 1973 — Section 197
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 193 of 1,245
High Courts21 Nov 2019Allowed
Mon Mayur Sharmah And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0052
Code Of Criminal Procedure, 1973 — Section 200, 202, 228(a), 313, 360, 397, 401Indian Penal Code, 1860 — Section 34, 107, 108, 109, 366, 376, 417, 493, 494, 496Evidence Act, 1872 — Section 50, 58, 59
High Courts21 Nov 2019Dismissed
Junu Deka And Anr Vs State Of Assam And Ors
Gauhati High Court · (2019) 11 GAU CK 0051
Code Of Criminal Procedure, 1973 — Section 407Indian Penal Code, 1860 — Section 4202
High Courts20 Nov 2019Dismissed
Rajkumar Baishya And Anr Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 11 GAU CK 0050
High Courts19 Nov 2019Allowed
On The Death Of Md. Taimuddin And Ors Vs Md. Mafizuddin
Gauhati High Court · (2019) 11 GAU CK 0049
Evidence Act, 1872 — Section 61, 62, 63, 64, 65, 66, 74(2), 77, 78Code Of Civil Procedure, 1908 — Order 13 Rule 3
High Courts19 Nov 2019Disposed Off
Rupali Naug Vs Raj Kumar Bajaj And 9 Ors
Gauhati High Court · (2019) 11 GAU CK 0048
Evidence Act, 1872 — Section 35, 74, 77Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution Of India, 1950 — Article 20(3)
High Courts19 Nov 2019Dismissed
M/S. Machine Sales And Service And Anr Vs Jugal Kishore Lohia
Gauhati High Court · (2019) 11 GAU CK 0047
Assam Urban Areas Rent Control Act, 1972 — Section 5(1), 5(4)Code Of Civil Procedure, 1908 — Section 115
High Courts19 Nov 2019Dismissed
Birabrata Acharjee Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 11 GAU CK 0046
Constitution Of India, 1950 — Article 14, 16, 226
High Courts19 Nov 2019Allowed
Dinesh Narayan Triparthi @ Triparti Vs National Insurance Co. Ltd And 2 Ors
Gauhati High Court · (2019) 11 GAU CK 0045
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 338
High Courts19 Nov 2019Dismissed
New India Assurance Com. Ltd Vs Md. Abdul Kalam And Anr
Gauhati High Court · (2019) 11 GAU CK 0044
Workmen's Compensation Act 1897 — Section 2(i), 4(1)(c), 4(1)(d), 4(1)(c)(ii), 4(2)(c), 30
High Courts19 Nov 2019Dismissed
Hanif Ali Vs Musstt. Chantara Begum
Gauhati High Court · (2019) 11 GAU CK 0043
Code Of Criminal Procedure, 1973 — Section 125, 127, 397, 401, 482
High Courts19 Nov 2019Dismissed
Kanu Bhattacharjee And 5 Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0042
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 34, 182, 211, 307, 366
High Courts18 Nov 2019Allowed
Md Yashin Ali And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0054
Indian Penal Code, 1860 — Section 34, 302, 314Code Of Criminal Procedure, 1973 — Section 161, 313, 313(1)(b), 313(4)Constitution Of India, 1950 — Article 21
High Courts18 Nov 2019Allowed
Kabir Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 313, 319Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Evidence Act, 1872 — Section 113, 113B
High Courts15 Nov 2019Disposed Off
Oriental Insurance Co. Ltd Vs Malina Basumatary And 2 Ors
Gauhati High Court · (2019) 11 GAU CK 0040
Motor Vehicles Act, 1988 — Section 166
High Courts15 Nov 2019Dismissed
Saraighat Photo Types Pvt. Ltd Vs Rajen Borthakur And 2 Ors
Gauhati High Court · (2019) 11 GAU CK 0039
High Courts15 Nov 2019Allowed
Abul Kalam And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0038
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 357(A)
High Courts15 Nov 2019Allowed
Danswrang Ramchiary And Anr Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts15 Nov 2019Allowed
Ariful Islam Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 406, 420, 468
High Courts15 Nov 2019Allowed
Shahen Shah Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 326, 342