High Courts06 Nov 2019Dismissed

Abdul Hasib Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0014

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 313(4)Evidence Act, 1872 — Section 8
High Courts05 Nov 2019Allowed

Uttam Ghose Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0013

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 398(A)
High Courts05 Nov 2019Partly Allowed

Jagya Barua Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0012

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313, 357(A)
High Courts05 Nov 2019Dismissed

Indreswar Bhuyan Vs Indu Bhuyan

Gauhati High Court · (2019) 11 GAU CK 0010

Protection Of Women from Domestic Violence Act, 2005 — Section 12, 18, 20, 22Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Nov 2019Disposed Off

Nazrul Islam Vs State Of Assam

Gauhati High Court · (2019) 11 GAU CK 0007

Code Of Criminal Procedure, 1973 — Section 313, 379, 401Indian Penal Code, 1860 — Section 279, 304(A)
High Courts31 Oct 2019Allowed

Suman Devi Surana Vs Vinod Kumar Bharuka And 2 Ors

Gauhati High Court · (2019) 10 GAU CK 0040

Code Of Civil Procedure, 1908 — Section 2(2), Order 8 Rule 2, Order 9 Rule 8, Order 9 Rule 9, Order 17 Rule 3, Order 41 Rule 1(2), Order 41 Rule 31Transfer Of Property Act, 1882 — Section 109