High Courts22 Oct 2019Dismissed
Hiralal Sharma Vs Harish Kr. Singh
Gauhati High Court · (2019) 10 GAU CK 0015
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 197 of 1,245
High Courts22 Oct 2019Dismissed
Md Motaleb Ali Mullah Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 10 GAU CK 0014
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 313, 386, 386(b)
High Courts22 Oct 2019Allowed
Pabitra Ray Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0013
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Oct 2019Disposed Off
Debabrata Saikia Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 10 GAU CK 0012
High Courts21 Oct 2019Disposed Off
Angsuman Sarmah Vs State Of Assam And 2 Ors
Gauhati High Court · (2019) 10 GAU CK 0011
Indian Penal Code, 1860 — Section 279, 304(A), 338Code Of Criminal Procedure, 1973 — Section 407
High Courts21 Oct 2019Partly Allowed
Bihuram Taw @ Rickshow Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0010
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 341Code Of Criminal Procedure, 1973 — Section 313, 357(A)
High Courts21 Oct 2019Allowed
Pradip Hazarika Vs State Of Assam And Anr
Gauhati High Court · (2019) 10 GAU CK 0009
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 357(A)
High Courts04 Oct 2019Allowed
Rakibuddin Ahmed Vs State Of Assam Represented By The Commissioner And Ors
Gauhati High Court · (2019) 10 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 167(2)Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6(1), 6(2)
High Courts04 Oct 2019Allowed
Hemanga Deka And Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2019) 10 GAU CK 0007
Assam Energy Development Agency Service Regulations, 2015 — Regulation 6(c), 6(e), 13(2), 16(3)Constitution Of India, 1950 — Article 14, 16
High Courts04 Oct 2019Dismissed
Tama Fabrication And Ors Vs State Of Arunachal Pradesh
Gauhati High Court · (2019) 10 GAU CK 0006
Arunachal Pradesh District Based Entrepreneurs And Professionals (Incentives, Development And Promotional) Act, 2015 — Section 2(b), 3, 3(1), 3(2), 5Arunachal Pradesh District Based Entrepreneurs And Professionals (Incentives, Development And Promotional) Rules, 2015 — Rule 2(e), 3, 4, 4(ii), 4(i)(6), 4(ii)(e), 4(ii)(f), 4(ii)(g)Constitution Of India, 1950 — Article 14, 226
High Courts04 Oct 2019Dismissed
Imlikokla Longchar And 3 Ors Vs State Of Nagaland And 4 Ors
Gauhati High Court · (2019) 10 GAU CK 0005
High Courts04 Oct 2019Disposed Off
Bikash Borah Vs Swapnali Saikia
Gauhati High Court · (2019) 10 GAU CK 0004
Family Courts Act, 1984 — Section 19Special Marriage Act, 1954 — Section 27, 27(1)(b), 27(1)(d)Indian Penal Code, 1860 — Section 376, 406, 419, 496, 498(A)
High Courts01 Oct 2019Disposed Off
Oriental Insurance Co Ltd Vs Champabati Ray And 5 Ors
Gauhati High Court · (2019) 10 GAU CK 0003
Indian Penal Code, 1860 — Section 279, 302, 304(A), 337Motor Vehicles Act, 1988 — Section 128, 128(1), 177
High Courts01 Oct 2019Allowed
Paulush Tirkey Vs State Of Assam
Gauhati High Court · (2019) 10 GAU CK 0002
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Sept 2019Dismissed
Himangshu Roy Vs State Of Assam And Ors
Gauhati High Court · (2019) 09 GAU CK 0079
Assam Municipal Act, 1956 — Section 28(2), 43(2)
High Courts27 Sept 2019Dismissed
Subhash Jain Vs Guwahati Municipal Corporation And Anr
Gauhati High Court · (2019) 09 GAU CK 0078
Gauhati Municipal Corporation Act, 1971 — Section 6, 7, 180Assam Fire Service Act, 1985 — Section 2(k), 17Assam Fire Service Rules, 1989 — Rule 18
High Courts26 Sept 2019Disposed Off
Anup Deka Vs State Of Assam And 7 Ors
Gauhati High Court · (2019) 09 GAU CK 0077
High Courts26 Sept 2019Disposed Off
Ratneswar Kumar And 46 Ors Vs Chief General Manager , State Bank Of India And 25 Ors
Gauhati High Court · (2019) 09 GAU CK 0076
Constitution Of India, 1950 — Article 21, 141, 142
High Courts26 Sept 2019Dismissed
Bhupen Nath Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 09 GAU CK 0075
Constitution Of India, 1950 — Article 226
High Courts25 Sept 2019Disposed Off
Tayo Laha Vs State Of Arunachal Pradesh And Ors
Gauhati High Court · (2019) 09 GAU CK 0074
Indian Penal Code, 1860 — Section 120(B), 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Central Civil Services (Classification Control And Appeal), Rules 1965 — Rule 14