High Courts25 Sept 2019Dismissed
Hussain Ali Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 09 GAU CK 0073
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 198 of 1,245
High Courts25 Sept 2019Disposed Off
Arun Mushahary Vs Assam Gramin Vikash Bank And 2 Ors
Gauhati High Court · (2019) 09 GAU CK 0072
Assam Gramin Vikash Bank (Officers And Employees) Service Regulations, 2010 — Regulation 39.2(b)
High Courts25 Sept 2019Disposed Off
Mahesh Sharma Vs Maskara Tea Estate
Gauhati High Court · (2019) 09 GAU CK 0071
Arbitration And Conciliation Act, 1996 — Section 9
High Courts25 Sept 2019Disposed Off
Oriental Insurance Co. Ltd Vs Sabitri Das And Anr
Gauhati High Court · (2019) 09 GAU CK 0070
Workman Compensation Act, 1923 — Section 2(m)
High Courts25 Sept 2019Dismissed
Anil Kanda Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0069
Indian Penal Code, 1860 — Section 302, 307, 326Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 32
High Courts24 Sept 2019Dismissed
Ananta Prasad Sahu @ Sri Ananta Lal Sahu Vs Gopal Sahu @ Sri Golao Lal Sahu
Gauhati High Court · (2019) 09 GAU CK 0068
Evidence Act, 1872 — Section 45, 47, 47(A), 67Specific Relief Act, 1963 — Section 14, 20, 21, 22, 22(2), 22(1)(a)Transfer Of Property Act 1882 — Section 44
High Courts24 Sept 2019Allowed
Debashis Choudhury Vs Nibedita Choudhury
Gauhati High Court · (2019) 09 GAU CK 0067
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts24 Sept 2019Partly Allowed
United India Insurance Company Ltd Vs Md Jakir Islam And Anr
Gauhati High Court · (2019) 09 GAU CK 0066
High Courts24 Sept 2019Partly Allowed
Akan Gogoi Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0065
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts24 Sept 2019Dismissed
Nirud Phukan Vs State Of Assam And Ors
Gauhati High Court · (2019) 09 GAU CK 0064
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(1), 6, 10Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 357(A)
High Courts23 Sept 2019Allowed
Kishlay Foods Pvt Ltd Vs Ridhi Sidhi Enterprise
Gauhati High Court · (2019) 09 GAU CK 0063
Trade Marks Act, 1999 — Section 8, 35
High Courts23 Sept 2019Dismissed
Bina Paul And 2 Ors Vs Samyabrata Paul @ Bacchu Paul And 2 Ors
Gauhati High Court · (2019) 09 GAU CK 0062
Assam Urban Areas Rent Control Act, 1972 — Section 5(1), 5(4)Evidence Act, 1872 — Section 58, 101
High Courts23 Sept 2019Allowed
National Highways And Infrastructure Development And Ors Vs T. K. Engineering Consortium Pvt. Ltd
Gauhati High Court · (2019) 09 GAU CK 0061
Evidence Act, 1872 — Section 79Constitution Of India, 1950 — Article 19(1)(g), 12, 14, 19, 226, 226(3)
High Courts23 Sept 2019Allowed
Sanjay Kr Jha Vs Nilam Jha
Gauhati High Court · (2019) 09 GAU CK 0060
Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 25, 28Family Courts Act, 1984 — Section 19Indian Penal Code, 1860 — Section 34, 307, 323, 406, 498(A)
High Courts23 Sept 2019Disposed Off
Md. Atikur Rahman Vs Union Of India
Gauhati High Court · (2019) 09 GAU CK 0059
Railways Act, 1989 — Section 123(C), 123(c)(2), 124(A)Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts23 Sept 2019Dismissed
Assam Power Distribution Company Limited Vs Rajshree Tea And Industries (P) Limited
Gauhati High Court · (2019) 09 GAU CK 0058
High Courts20 Sept 2019Allowed
Purnananda Press Vs Chorus Machineries
Gauhati High Court · (2019) 09 GAU CK 0057
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 Sept 2019Disposed Off
Pranjit Saikia Vs Project Director, Project Implement Unit , Jica And 4 Ors.
Gauhati High Court · (2019) 09 GAU CK 0056
Constitution Of India, 1950 — Article 12
High Courts20 Sept 2019Disposed Off
Thengalbari Estates (Pvt) Limited Vs Greenfield Crops Private Limited
Gauhati High Court · (2019) 09 GAU CK 0055
Arbitration And Conciliation Act, 1996 — Section 9, 9(1), 9(3), 17, 34, 36
High Courts20 Sept 2019Partly Allowed
Musstt Mamuda Begum And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 09 GAU CK 0054
Indian Penal Code, 1860 — Section 34, 201, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 27