High Courts26 Nov 2019Allowed
Motior Rahman Vs Union Of India And Ors
Gauhati High Court · (2019) 11 GAU CK 0074
Foreigners Act, 1946 — Section 9Citizenship Act, 1955 — Section 6(A), 6(A)(2)
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 192 of 1,245
High Courts26 Nov 2019Allowed
Durga Bahadur Sona Vs Union Of India And Ors
Gauhati High Court · (2019) 11 GAU CK 0073
Constitution Of India, 1950 — Article 16
High Courts26 Nov 2019Dismissed
Dr. Mrinal Baishya Vs State Of Assam And 7 Ors
Gauhati High Court · (2019) 11 GAU CK 0072
Assam Public Services Commission (Limitation of Functions) Regulations, 1951 — Regulation 4
High Courts26 Nov 2019Allowed
Happy Chakraborty Vs Jagatjyoti Sarma
Gauhati High Court · (2019) 11 GAU CK 0069
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts26 Nov 2019Dismissed
Idrish Ali Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0068
Code Of Criminal Procedure, 1973 — Section 397, 401, 457, 482
High Courts26 Nov 2019Dismissed
Biren Handique Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0067
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 442, 448, 497
High Courts26 Nov 2019Allowed
Moinul Hoque And Ors @ Moina Mia And Anr Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0066
Indian Penal Code, 1860 — Section 34, 120(B), 302, 357ACode Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts26 Nov 2019Disposed Off
Binoy Krishna Das Vs State Of Assam And Ors
Gauhati High Court · (2019) 11 GAU CK 0065
Code Of Criminal Procedure, 1973 — Section 196, 200, 482Indian Penal Code, 1860 — Section 21, 153(A)(1)(a)
High Courts25 Nov 2019Allowed
Hirak Baruah And 2 Ors Vs Secretary , Golap Chandra Rabi Chandra Puja Mandir Samity And 2 Ors
Gauhati High Court · (2019) 11 GAU CK 0071
Code Of Civil Procedure, 1908 — Section 2(2), 37, 38, Order 21 Rule 11, Order 23 Rule 3Constitution Of India, 1950 — Article 227
High Courts25 Nov 2019Allowed
Sahid Ali Vs State Of Assam
Gauhati High Court · (2019) 11 GAU CK 0064
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts25 Nov 2019Allowed
Md Mustaque Ahmed Laskar Vs State Of Assam And Anr
Gauhati High Court · (2019) 11 GAU CK 0063
Code Of Criminal Procedure, 1973 — Section 174, 207, 209, 313, 374Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 106
High Courts25 Nov 2019Disposed Off
Ali Trading And Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2019) 11 GAU CK 0062
Assam Goods And Services Tax Act, 2017 — Section 67, 67(1), 67(2)Customs Act 1962 — Section 100, 101, 104, 110, 111Code Of Criminal Procedure, 1973 — Section 4(2), 102, 102(1), 102(3), 165(5), 451
High Courts22 Nov 2019Dismissed
Indian Institute Of Technology And 3 Ors Vs M/S Minakshi Hospitality Services Pvt. Ltd. And Anr
Gauhati High Court · (2019) 11 GAU CK 0061
Constitution Of India, 1950 — Article 14
High Courts22 Nov 2019Allowed
Khagen Chandra Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 11 GAU CK 0060
Constitution Of India, 1950 — Article 226
High Courts22 Nov 2019Dismissed
Md. Abdul Latif Vs Laloi Mia And Ors
Gauhati High Court · (2019) 11 GAU CK 0059
Transfer Of Property Act, 1982 — Section 54Specific Relief Act, 1963 — Section 34
High Courts22 Nov 2019Dismissed
Md. Kalu Sheikh@Abdul Gani Sarkar Vs On The Death Of Shahjahan Ali His Legal Heirs Hazarat Ali And Ors
Gauhati High Court · (2019) 11 GAU CK 0058
Evidence Act, 1872 — Section 101, 102Code Of Civil Procedure, 1908 — Order 14 Rule 5
High Courts21 Nov 2019Dismissed
United India Insurance Co. Ltd Vs Namita Bala Das And 4 Ors
Gauhati High Court · (2019) 11 GAU CK 0070
Motor Vehicles Act, 1988 — Section 140, 147, 147(1), 147(1)(b), 149, 149(1), 165, 166, 167, 173Indian Penal Code, 1860 — Section 279, 304AEmployees Compensation Act, 1923 — Section 2(dd), 3, 4(1)
High Courts21 Nov 2019Allowed
Green Valley Club Vs Moilapathar Bazar, Represented By Nurul Islam And Anr
Gauhati High Court · (2019) 11 GAU CK 0057
Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts21 Nov 2019Dismissed
On The Death Of Krishna Biswas, His Legal Heirs And Anr Vs Keshab Chandra Dey
Gauhati High Court · (2019) 11 GAU CK 0056
Specific Relief Act 1963 — Section 6Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts21 Nov 2019Dismissed
Bimal Sarma Vs Daibaki Kumari Devi And 5 Ors
Gauhati High Court · (2019) 11 GAU CK 0055
Code Of Civil Procedure, 1908 — Section 114, Order 7 Rule 7, Order 47 Rule 1