CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 184 of 1,245

High Courts11 May 2020Dismissed

Pooja Paul Choudhury Vs Arnab Saha

Gauhati High Court · (2020) 05 GAU CK 0004

Code Of Criminal Procedure, 1973 — Section 2(g), 192, 200, 202, 202(1), 202(1)(b), 202(2), 203, 204, 209, 226, 227, 420, 465, 482Indian Penal Code, 1860 — Section 420
Read judgment
High Courts06 May 2020Partly Allowed

Gokul Mech Vs State Of Assam And Ors

Gauhati High Court · (2020) 05 GAU CK 0003

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313, 428Evidence Act, 1872 — Section 145
Read judgment
High Courts05 May 2020Dismissed

Pramita Kemprai Vs Subhankar Hojai

Gauhati High Court · (2020) 05 GAU CK 0002

Assam Autonomous Districts Administration Of Justice (Miscellaneous Provisions) Act, 1957 — Section 2Assam Administration Of Justice In the North Cachar Hills District Act, 2009 — Section 1(3), 3(2)(ii)North Cachar Hills Autonomous Districts (Administration Of Justice) Rules, 1955 — Rule 7, 23, 24
Read judgment
High Courts24 Apr 2020Allowed

Babul Rajput Vs State Of Assam

Gauhati High Court · (2020) 04 GAU CK 0006

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42, 42(1), 42(2), 43Constitution Of India, 1950 — Article 21
Read judgment
High Courts22 Apr 2020Disposed Off

Noliram Kro Vs State Of Assam

Gauhati High Court · (2020) 04 GAU CK 0004

Code Of Criminal Procedure, 1973 — Section 37, 43, 129, 313, 366, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
Read judgment
High Courts22 Apr 2020Dismissed

Hazarat Ali Vs Union Of India

Gauhati High Court · (2020) 04 GAU CK 0003

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 326Code Of Criminal Procedure, 1973 — Section 438, 439
Read judgment