High Courts20 May 2020Dismissed

M/S. Renaissance Traders Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 05 GAU CK 0021

Assam Excise Act, 2000 — Section 2(m)(n), 2(m)(y), 42, 42(2), 43, 43(3), 43(4), 53, 53(a), 53(1)(a), 54, 55, 56, 57, 61, 71, 74, 75, 75(1), 75(2), 75(3), 76Code Of Criminal Procedure, 1973 — Section 2(5), 2(h), 160, 165, 166, 171, 183, 190Assam Excise Rules, 2016 — Rule 107, 110(d)
High Courts19 May 2020Disposed Off

Birdev Islary And 7 Ors Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 05 GAU CK 0020

Assam Forest Regulation 1891 — Section 24, 25, 72(c),Forest Conservation Act, 1980 — Section 2Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 2(c), 2(o), 3, 3(1), 14(1), 14(2)
High Courts14 May 2020Disposed Off

Rajdeep Nath @ Rajdip Nath Vs State Of Assam And Anr

Gauhati High Court · (2020) 05 GAU CK 0012

Code Of Criminal Procedure, 1973 — Section 161, 216, 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 4(3), 7, 8, 9, 11, 12, 13, 13(1), 13(1)(a), 13(1)(b), 13(1)(c), 13(1)(c)(d), 13(1)(d), 13(2), 26, 30(2)
High Courts14 May 2020Disposed Off

Bidhan Saikia Vs State Of Assam And Anr

Gauhati High Court · (2020) 05 GAU CK 0011

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 7, 8, 9, 11, 12, 13, 13(1), 13(1)(c), 13(1)(c)d), 13(1)(d), 13(2), 26, 30(2)