High Courts19 Jun 2020Dismissed
Jitumoni Das Vs Hirakjyoti Das
Gauhati High Court · (2020) 06 GAU CK 0021
Hindu Marriage Act, 1955 — Section 13(1)(ia)
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 181 of 1,245
High Courts19 Jun 2020Allowed
Bhaskar Das Vs Renu Das
Gauhati High Court · (2020) 06 GAU CK 0020
Indian Penal Code, 1860 — Section 420, 471, 498(A)Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts19 Jun 2020Disposed Off
Mala Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0019
High Courts18 Jun 2020Dismissed
Farhana Yesmin Vs Hindustan Petroleum Corporation Ltd And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0024
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2020Allowed
Bhabesh Chandra Biswas @ Bhupesh Biswas Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 2(a), 41, 50A, 57, 157(1), 167, 167(1), 176, 197, 197(1), 200, 202, 482Indian Penal Code, 1860 — Section 302, 342, 380, 511Constitution Of India, 1950 — Article 14, 22(2), a227
High Courts17 Jun 2020Dismissed
Dhiren Chandra Borah Vs Pallavi Kalita
Gauhati High Court · (2020) 06 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 200, 313, 374(3), 397, 401Negotiable Instruments Act, 1881 — Section 138, 139, 146
High Courts17 Jun 2020Dismissed
Manju Majumdar Vs State Of Assam And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0025
Assam Excise Act, 2000 — Section 30, 31(1)(b)
High Courts12 Jun 2020Allowed
Bisu Alom And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0029
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420Constitution Of India, 1950 — Article 226
High Courts12 Jun 2020Allowed
M/S Ishwar Food Products Private Limited Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0028
Code Of Civil Procedure, 1908 — Section 34Constitution Of India, 1950 — Article 14, 226
High Courts11 Jun 2020Dismissed
Md. Mirjum Ali @ Mijun Ali And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 34, 366, 366A
High Courts10 Jun 2020Dismissed
Ahammad Ali Mandal Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0032
Indian Penal Code, 1860 — Section 375, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 7, 29Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 438, 438(1)(i), 439, 439(2), 450
High Courts10 Jun 2020Allowed
Farida Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 06 GAU CK 0031
State Emblem Of India (Prohibition Of Improper Use) Act, 2005 — Section 11Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 3
High Courts09 Jun 2020Allowed
Pranoy Bordoloi And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 204, 482Indian Penal Code, 1860 — Section 34, 406, 499, 500Evidence Act, 1872 — Section 3, 59, 60, 61, 62, 63, 64
High Courts08 Jun 2020Allowed
M/S Venkateshwara Hatcheries Pvt. Ltd And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 383, 384, 405, 406, 415, 420
High Courts08 Jun 2020Disposed Off
Bharati Das And 2 Ors Vs Jorhat Municipal Board And 3 Ors
Gauhati High Court · (2020) 06 GAU CK 0036
Assam Municipal Act, 1956 — Section 159Assam Land And Revenue Regulation 1886 — Rule 18(2)
High Courts08 Jun 2020Allowed
Dr. Debajit Das And Anr Vs Williamson Magor Education Trust And 4 Ors
Gauhati High Court · (2020) 06 GAU CK 0035
Indian Trust Act, 1882 — Section 3Code Of Civil Procedure, 1908 — Order 1 Rule 4, Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(d), Order 14 Rule 2, Order 31 Rule 1, Order 31 Rule 2, Order 41 Rule 22, Order 41 Rule 24
High Courts08 Jun 2020Disposed Off
Apurbajyoti Das Vs State Of Assam And 11 Ors
Gauhati High Court · (2020) 06 GAU CK 0034
High Courts05 Jun 2020Allowed
Raja Jalan Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0039
Code Of Criminal Procedure, 1973 — Section 482Prevention Of Food Adulteration Act, 1954 — Section 7, 11, 11(1), 13(1), 13(2), 13(2a), 13(2b), 14A, 16, 17, 17(1)
High Courts05 Jun 2020Dismissed
Bhupen Kalita Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0038
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 2(d), 3, 3(a), 3(b), 4, 5, 7, 9, 29, 30, 30(1), 30(2), 31Indian Penal Code, 1860 — Section 299, 304(B), 341, 375, 376, 376(1)Code Of Criminal Procedure, 1973 — Section 2(g), 164, 190, 207, 208, 209, 210, 225, 227, 228, 229, 230, 231, 232, 235, 238, 239, 240, 246, 250, 251, 253, 254, 258, 313, 319, 319(1), 350, 357
High Courts04 Jun 2020Allowed
Dhananjoy Biswas And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0041
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 209, 227, 228, 239, 240, 397, 482Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 13B