High Courts19 Aug 2020Allowed
M/S. Oriental Engineers Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0008
Constitution Of India, 1950 — Article 298
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 179 of 1,245
High Courts18 Aug 2020Disposed Off
Dilwar Hussain Laskar Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0007
High Courts14 Aug 2020Disposed Off
Dipak Kumar Bhattacharyya Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0006
High Courts11 Aug 2020Disposed Off
Dipak Kumar Bhattacharyya Vs State Of Assam And 6 Ors
Gauhati High Court · (2020) 08 GAU CK 0005
High Courts11 Aug 2020Disposed Off
Joynal Abedin Laskar And 4 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2020) 08 GAU CK 0004
Assam Cooperative Societies Act, 2007 — Section 41(6)
High Courts07 Aug 2020Dismissed
Pronami Neog Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 08 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020Disposed Off
Rakesh Deka Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 08 GAU CK 0002
High Courts05 Aug 2020Allowed
Sudhindra Das Vs Assam Fisheries Development Corporation Ltd. And 2 Ors
Gauhati High Court · (2020) 08 GAU CK 0001
High Courts27 Jul 2020Allowed
Punjab National Bank Vs Madhab Kumar Das And Anr
Gauhati High Court · (2020) 07 GAU CK 0009
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19Indian Penal Code, 1860 — Section 120B, 323, 406, 420, 506
High Courts27 Jul 2020Allowed
College Of Aeronautical Engineering And Anr Vs Union Of India And Anr
Gauhati High Court · (2020) 07 GAU CK 0001
High Courts24 Jul 2020Allowed
Siba Prasad Sharmah Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0002
Assam Value Added Tax Act, 2003 — Section 25, 50Central Sales Tax Act, 1956 — Section 9(2)Assam Value Added Tax Rules, 2005 — Rule 14(3), 29
High Courts23 Jul 2020Disposed Off
M/S Sc Johnson Products Pvt Ltd Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 07 GAU CK 0005
High Courts23 Jul 2020Disposed Off
Siba Prasad Baruah Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0004
High Courts23 Jul 2020Disposed Off
Usha Rani Debnath And 2 Ors Vs State Of Assam And 15 Ors
Gauhati High Court · (2020) 07 GAU CK 0003
High Courts21 Jul 2020Disposed Off
All Assam Accredited Engineers Association Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0006
Assam Panchayat And Rural Development Officers (Technical) Service Rules, 2015 — Rule 7, 25
High Courts20 Jul 2020Dismissed
Shipra Rani Das Choudhury Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0007
High Courts16 Jul 2020Allowed
Neha Himatsingka And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 200, 204, 397, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 142Companies Act, 1956 — Section 303, 303(2)
High Courts14 Jul 2020Dismissed
Surya Phukan Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0011
Assam Municipal Act, 1956 — Section 26(1), 26(5), 298, 299Constitution Of India, 1950 — Article 56(1), 56(1)(c), 62(1), 162, 243(K), 243(U), 243(U)(3)(a), 243(ZA)
High Courts14 Jul 2020Dismissed
Alahzer Ali Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0010
High Courts13 Jul 2020Dismissed
Nerswn Boro And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0012
Sixth Schedule to the Constitution (Amendment) Act 1995 — Section 2, 68D(3), 68F(1), 68F(2)Constitution Of India, 1950 — Article 34, 77, 163(1), 163(2), 163(3), 166, 166(3), 239(2), 356, 371A(1)(b)Bodoland Territorial Council (Election Rules), 2004 — Rule 13(1), 14, 30