COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 180 of 1,245

High Courts26 Jun 2020Dismissed

Ananda Mura Vs State Of Assam

Gauhati High Court · (2020) 06 GAU CK 0010

Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 207, 209, 313Indian Penal Code, 1860 — Section 300, 302, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4

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High Courts26 Jun 2020Allowed

Anil Urang And Anr Vs State Of Arunachal Pradesh And Anr

Gauhati High Court · (2020) 06 GAU CK 0009

Indian Penal Code, 1860 — Section 34, 201, 302, 307, 326Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 3

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High Courts26 Jun 2020Allowed

Kalpana Baishya Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0008

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 207, 209, 228(1)(b), 313

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High Courts26 Jun 2020Disposed Off

Md. Jalaluddin And 2 Ors Vs State Of Assam

Gauhati High Court · (2020) 06 GAU CK 0007

Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 395, 397, 401

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High Courts26 Jun 2020Allowed

Motior Rahman And 2 Ors Vs State Of Assam

Gauhati High Court · (2020) 06 GAU CK 0006

Code Of Criminal Procedure, 1973 — Section 161, 313, 360, 397, 401Assam Game And Betting Act, 1970 — Section 13, 14

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High Courts26 Jun 2020Partly Allowed

Noider Ali And 2 Ors Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0005

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 299, 300, 302, 304, 342Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 313

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High Courts26 Jun 2020Allowed

Karuna Deka Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0004

Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 34, 363, 364AEvidence Act, 1872 — Section 60, 64

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High Courts26 Jun 2020Partly Allowed

Balai Kshetriya And 3 Ors Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0003

Indian Penal Code, 1860 — Section 34, 302, 304, 323, 324, 325, 448Code Of Criminal Procedure, 1973 — Section 313

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High Courts26 Jun 2020Dismissed

Ananta Das And Ors Vs Union Of India And Ors

Gauhati High Court · (2020) 06 GAU CK 0002

Uttar Pradesh Retirement Benefit Rules, 1961 — Rule 3(8)Constitution Of India, 1950 — Article 14, 16, 32, 226

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High Courts26 Jun 2020Allowed

Syed Riazul Haque Vs State Of Assam And Ors

Gauhati High Court · (2020) 06 GAU CK 0001

Assam State Warehousing Corporation (Staff) Regulations, 1989 — Regulation 12(v), 32, 33(6), 42(ii), 44

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High Courts25 Jun 2020Partly Allowed

National Insurance Co. Ltd. Vs Suren Ch. Ray And 2 Ors

Gauhati High Court · (2020) 06 GAU CK 0012

Motor Vehicles Act, 1988 — Section 145, 147, 163, 163A, 163A(3), 163B, 164, 166, 173

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High Courts25 Jun 2020Dismissed

Brahmaputra Business Pvt. Ltd. And Anr Vs State Of Assam And 6 Ors

Gauhati High Court · (2020) 06 GAU CK 0011

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High Courts24 Jun 2020Disposed Off

Hindustan Unilever Ltd. Vs Union Of India And 2 Ors

Gauhati High Court · (2020) 06 GAU CK 0014

Central Excise Act, 1944 — Section 5A, 25(1)Constitution Of India, 1950 — Article 229

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High Courts24 Jun 2020Dismissed

Barak Valley Hills Tribes Development Council Vs State Of Assam And 2 Ors

Gauhati High Court · (2020) 06 GAU CK 0013

Constitution Of India, 1950 — Article 166(1), 166(2)

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High Courts23 Jun 2020Allowed

Rohini Gogoi Vs State Of Assam And Ors

Gauhati High Court · (2020) 06 GAU CK 0015

Assam Service (Discipline & Appeal) Rules, 1964 — Rule 9

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High Courts22 Jun 2020Allowed

Ashok Sharma Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0018

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420

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High Courts22 Jun 2020Allowed

Jayanta Prasad Banik Vs Cstate Of Assam And 4 Ors

Gauhati High Court · (2020) 06 GAU CK 0017

Assam Excise Rules, 2016 — Rule 289, 294, 295

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High Courts22 Jun 2020Dismissed

Md. Ashraf Hussain Laskar Vs Chief Engineer, P.W.D. Roads And 2 Ors

Gauhati High Court · (2020) 06 GAU CK 0016

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts19 Jun 2020Disposed Off

Anima Borah And 2 Ors Vs State Of Assam And Anr

Gauhati High Court · (2020) 06 GAU CK 0023

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 173, 173(2)(i), 190(1)(b), 207, 238, 239, 482Indian Penal Code, 1860 — Section 34, 405, 406, 420, 427, 494, 506Constitution Of India, 1950 — Article 227

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High Courts19 Jun 2020Disposed Off

Nayan Daimari Vs State Of Assam

Gauhati High Court · (2020) 06 GAU CK 0022

Code Of Criminal Procedure, 1973 — Section 161, 397, 401Indian Penal Code, 1860 — Section 279, 304A, 337, 338

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